CourtKutchehry.com

JUDGMENT DATABASE

Search 12,32,840 Indian judgments.

12,32,840 judgments in All Courts · page 1,177 of 61,642

Tribunals and Commissions13 Jul 2026

Ranjan Sen Jain Vs ITO, Circlel-28(1)

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2558

Income Tax Act, 1961-Section 12A(1)(ac)(i), 2(22B), 45, 45(1), 54, 54(1), 54F, 54F(1), 143(2), 143(3), 144B, clause (i) of proviso to Section 54FIncome Tax Rules, 1962-Rule 46AFinance (No.2) Act, 2014
Read judgment
Tribunals and Commissions13 Jul 2026Allowed

Rajiv Gupta Vs DCIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2464

Income Tax Act, 1961-Section 148, 28, 69C, 148B, 143(2), 143(3), 132, 132A, 133AFinance Act
Read judgment
Tribunals and Commissions13 Jul 2026Dismissed

Navrang Theatres Private Limited Vs Deputy Commissioner of Income Tax

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2677

Income Tax Act, 1961-Section 68, 131, 132, 132(4), 132A, 133(6), 139(1), 142(1), 143(3), 148, 153, 153(1)(b), 153A, 153A(1), 153B, 153C, 153C(1), 153C(1)(b), 158BC, 158BD, 158BE(2)(6), 250(5)Constitution of India-Article 136, 141, 226Finance Act, 2003
Read judgment
Tribunals and Commissions13 Jul 2026Allowed

Anil Madan Vs ACIT/DCIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2701

Income-tax Act, 1961-Section 250, 250(2)(a), 143(3), 80D
Read judgment
Tribunals and Commissions13 Jul 2026Allowed

Sunil Kumar Singh Vs DCIT, Central Circle, Gurgaon-2

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2785

Income-tax Act, 1961-Section 250, 68, 115BBE, 132, 153A, 142(1), 133(6), 132(4), 131(1A), 37 (Explanation 1), 153D, 271AAC, 250(6), 250(2)(a)Income Tax Rules, 1962-Rule 46A
Read judgment