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High Courts06 Jul 2026Dismissed

Rajinder Kumar Gupta Vs Sushila Devi Jain (Since Deceased) Through Her Lr Sh. Devender Kumar Jain

Delhi High Court · (2026) 07 DEL CK 0393

Limitation Act, 1963-Section 5, 14, 14(2), Article 137Delhi Rent Control Act, 1958-Section 25B(8), 14(1)(e), 38, 38(1), 25B (9)Code of Civil Procedure, 1908-Order XLVII Rule 1, XXII Rule 3, XLVII, VIII Rule 1A, Section 151, XXI Rule 47, VII Rule 14, 22 Rule 3, 22 Rule 4, XXI Rule 22, XXIII rule 2, rule 1 of that Order
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High Courts06 Jul 2026Allowed

Pradeep Kumar Mittal Vs District Magistrate, South East, Delhi & Ors.

Delhi High Court · (2026) 07 DEL CK 0406

Maintenance and Welfare of Parents and Senior Citizens Act, 2007-Section 16, 4, 23, 5 to 9, 2(b), 2(f), 7, Chapter IIDelhi Maintenance and Welfare of Parents and Senior Citizens Rules, 2009-Rule 3(3)(i), 22(3), 22(3)(1)(i), 22(3)(4), 22, 22(3)(1)Constitution of India-Article 226
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High Courts06 Jul 2026Dismissed

Gourave Gupta Vs Laxmi Rohra & Anr.

Delhi High Court · (2026) 07 DEL CK 0491

Code of Civil Procedure, 1908-Section 96(1), Order XLI Rule 1, 9, 7 Rule 11(d), 7 Rule 1Specific Relief Act, 1963-Section 14, 10, 20, 16(c)Limitation Act
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Tribunals and Commissions06 Jul 2026Dismissed

Taguda Pte. Limited Vs State Bank of India

National Company Law Appellate Tribunal · (2026) 07 NCLAT CK 0067

Insolvency & Bankruptcy Code, 2016-Section 7, 33, 31, 31(4), 60(5)National Company Law Tribunal Rules, 2016-Rule 11IBBI Regulation, 2016-Rule 39(4)
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Tribunals and Commissions06 Jul 2026Dismissed

Nakul Gupta Vs 1. State Bank Of India

National Company Law Appellate Tribunal · (2026) 07 NCLAT CK 0043

IBC, 2016-Section 99, 95, 3(12), 3 (11)Indian Contract Act, 1872-Section 133, 129, 130, 62, 63
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