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High Courts09 Jul 2026Partly Allowed

Kanhaiya Lal Vs State (NCT Of Delhi)

Delhi High Court · (2026) 07 DEL CK 1126

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 415(2), 528Protection of Children from Sexual Offences Act, 2012-Section 6, 7, 9(m), 10, 42Indian Penal Code-Sections 34, 71, 307, 354, 354A, 354B, 376, 506
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High Courts09 Jul 2026Allowed

Anarhul Haque Vs State

Delhi High Court · (2026) 07 DEL CK 1152

Code of Criminal Procedure, 1970-Section 374(1), 207, 313(1)(b), 232, 164, 154, 235(1)Indian Penal Code, 1860-Section 376(1), 363, 366, 376, 376(2)(l)(n), 375Protection of Children from Sexual Offences, 2012-Section 6, 4
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High Courts09 Jul 2026Disposed Of

Yoga Federation Of India Vs Union Of India & Ors.

Delhi High Court · (2026) 07 DEL CK 0400

Constitution of India-Article 12, 14, 73, 226National Sports Development Code of India, 2011-Paragraph 6.1(a), Paragraph 8.3, Clause 16, 3.17, 5.1, 3.3, 3.4, and 3.8, 3.10, 8.2Government of India (Allocation of Business) Rules, 1961-Rule 4
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