JUDGMENT DATABASE

Search 12,31,517 Indian judgments.

12,31,517 judgments in All Courts · page 1,143 of 61,576

High Courts13 Jul 2026

Balde Ram Vs Financial Commissioner & Ors. and Badle Ram Vs Financial Commissioner & Ors.

Delhi High Court · (2026) 07 DEL CK 0855

Delhi Land Reforms Act, 1954-Section 3(11A), 3(13), 3(20), 3(22), 31, 33, 33(1), 33(2), 42, 45, 55 to 61, 57, 58 to 60, 185, 187Delhi Land Revenue Act, 1954-Section 23Delhi Municipal Corporation Act, 1957-Section 507(a)

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High Courts13 Jul 2026

Pradeep Sharma Vs Anil Chandel

Delhi High Court · (2026) 07 DEL CK 1025

Commercial Courts Act, 2015-Section 13, 13(1), 13(1-A), 13(1A)Code of Civil Procedure, 1908-Section 151Arbitration Act-Section 37, 37(1), 34(3)

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High Courts13 Jul 2026

Naresh Kumar Anand Vs M/s Gold Square Sales Pvt Ltd

Delhi High Court · (2026) 07 DEL CK 1028

Civil Procedure Code, 1908-Section 104, Order 43 Rule (l)(c), IX Rule 9, VII Rule 10, XIV Rule 5, 24Commercial Courts Act, 2015

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High Courts13 Jul 2026

Ms. Laltesh Thakur Vs Registrar Of Cooperative Societies & Ors.

Delhi High Court · (2026) 07 DEL CK 1029

Delhi Cooperative Societies Act, 1972Delhi Cooperative Societies Rules, 2007

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High Courts13 Jul 2026

Triloki Poddar Vs Government Of NCT Of Delhi & Anr.

Delhi High Court · (2026) 07 DEL CK 1030

Constitution of India-Article 226, 227Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 21

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High Courts13 Jul 2026

Mrs. Jasmine Vs Sub-Registrar-III & Ors.

Delhi High Court · (2026) 07 DEL CK 0997

Limitation Act-Section 5CPC-Section 100, Order VII Rule 11, VII Rule 11(d)Indian Registration Act, 1908-Section 47, 59, 60, 72, 77

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High Courts13 Jul 2026

New Balance Athletics Inc. Vs Astormueller AG & Ors.

Delhi High Court · (2026) 07 DEL CK 1167

Code of Civil Procedure-Order XXXIX Rules 1 and 2Trade Marks Act, 1999-Section 2(l)(zg), 11, 11(1), 17, 17(2)(b), 27, 27(2), 28, 28(1), 28(3), 29, 29(1) and (2), 34

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High Courts13 Jul 2026

Savitri Vs Union Of India

Delhi High Court · (2026) 07 DEL CK 1190

Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Sections 123(c), 124A

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High Courts13 Jul 2026

Havells India Limited & Anr. Vs Havai Home Products Pvt. Ltd. & Ors.

Delhi High Court · (2026) 07 DEL CK 1062

CPC-Order XXXIX Rules 1 and 2Trade Marks Act, 1999-Section 2(1)(zg), 27, 27(2), 28, 28(3), 29, 29(8), 30(2), 34Bureau of Indian Standards Act, 2016

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High Courts13 Jul 2026Allowed

Loreal Sa Vs Vekariya Nikunj Arvindbhai & Ors.

Delhi High Court · (2026) 07 DEL CK 1066

Constitution of India-Article 227Code of Civil Procedure-Order VI Rule 17Trade and Merchandise Marks Act, 1958

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High Courts13 Jul 2026

Ms. Kamlesh Vs New Delhi Municipal Council

Delhi High Court · (2026) 07 DEL CK 1071

Central Civil Services (Pension) Rules, 1972-Rule 54, 54(6)Constitution of India-Article 226, 13(3)(a)Hindu Marriage Act, 1955-Section 29, 29(2), 11, 13

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High Courts13 Jul 2026

Deputy Comptroller And Auditor General (Human Resource, International Relations, Coordination And Legal) Vs Vishal Bhati & Ors.

Delhi High Court · (2026) 07 DEL CK 1077

Constitution of India-Article 226

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High Courts13 Jul 2026

Union Of India & Ors. Vs Sh C.P. Meena & Ors.

Delhi High Court · (2026) 07 DEL CK 1079

Central Civil Services (Revised Pay) Rules, 2008-part-B Section II, serial No.1(1)Constitution of India-Article 309, 14Director General Ordnance Factories Headquarters Civil Service Rules, 1977

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High Courts13 Jul 2026Allowed

Shambhu Vs State

Delhi High Court · (2026) 07 DEL CK 1209

Code of Criminal Procedure, 1970-Section 374(2), 383, 207, 313(1)(b), 232, 161, 162, 235(1)Indian Penal Code, 1860-Section 376(2), 376(2)(f), 376(2)(n), 506, 376(1), 375, 376Protection of Children from Sexual Offences, 2012-Section 6

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High Courts13 Jul 2026Allowed