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Search 12,31,517 Indian judgments.

12,31,517 judgments in All Courts · page 1,144 of 61,576

High Courts13 Jul 2026

Ramji Lal Vs Sunita Ahuja

Delhi High Court · (2026) 07 DEL CK 0718

Delhi Rent Control Act, 1958-Section 25B(8), 25B, 25-B(8), 14(1)(e)Indian Evidence Act, 1872-Section 116
High Courts13 Jul 2026Dismissed

Supreme Advertising Private Limited Vs Genus Power Infrastructures Limited

Delhi High Court · (2026) 07 DEL CK 0719

Arbitration and Conciliation Act, 1996-Section 4, 5, 10, 10(1), 12, 13, 16, 16(2), 16(3), 16(4), 18, 28(1)(a), 28(3), 33, 34, 34(2)(a)(iii), 34(2)(b)(ii), Explanation 1 to Section 34(2)(b)(ii), Explanation 2 to Section 34(2)(b)(ii), 34(2-A), 37, 48, 48(2)(b), 75, 81Limitation Act, 1963-Section 3Contract Act, 1872-Section 23