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Tribunals and Commissions22 Jul 2026Dismissed

DCIT Vs Cotton Works

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2807

Income-tax Act, 1961-Section 68, 143(3), 250Income-tax Rules, 1962-Rule 46A
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Tribunals and Commissions22 Jul 2026Partly Allowed

Sanya Dawar Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2145

Income Tax Act, 1961-Section 250, 144, 143(2), 69A, 115BBEIncome Tax Rules, 1962-Rule 46A, 46Taxation Laws (Second Amendment) Act, 2016-Section 115BBE
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Tribunals and Commissions22 Jul 2026

Income Tax Officer Vs Jimmy Talwar

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2047

Income Tax Act, 1961-Section 143(1), 147 to 151, 148, 151(1), 10(38)Finance (No. 2) Act, 2004-Chapter VII
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Tribunals and Commissions22 Jul 2026

Kumar Ashutosh Vs Income Tax Officer, Ward 34(5)

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2058

Income Tax Act, 1961-Section 250, 144B, 147, 148, 142(1), 69A, 144, 249(2), 249(3), 282, 250(6)Income-tax Rules, 1962-Rule 127Income Tax Act, 2025-Section 359(4)
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High Courts22 Jul 2026Allowed

K.Krishnakumar & Ors. Vs Union Of India & Ors.

High Court Of Kerala · (2026) 07 KL CK 1616

Employees' Provident Fund and Miscellaneous Provisions Act, 1952-Section 6AEmployees' Pension Scheme, 1995-Clause 11(3), Paragraph 11(3), Paragraph 3EPF Scheme, 1952-Paragraph 26(6), Paragraph 2(f)
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