High CourtsSingle Bench(2026) 07 DEL CK 1128

Intercontinental Consultants And Technocrats Pvt Limited In Joint Venture With Anandjiwala Infra Advisory Pvt Ltd vs National Highways And Infrastructure Development Corporation Limited

Delhi High Court, Principal Bench, New Delhi · Decided on 13 July 2026

HON’BLE JUDGES
Avneesh Jhingan, J
CASE NUMBER
OMP (ENF.) (COMM.) 101/2023

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Judgment

2 paragraphs · 41 words
1.

The petition filed by National Highways and Infrastructure Development Corporation Limited under Section 34 of the Arbitration and Conciliation Act, 1996 was dismissed and the award has been upheld.

2.

Put up the enforcement petition for further proceedings on 07.08.2026.