High CourtsSingle Bench(2026) 07 DEL CK 1287

Raj Buildcon Construction Limited vs Today Homes & Infrastructure Private Limited

Delhi High Court, Principal Bench, New Delhi · Decided on 13 July 2026

HON’BLE JUDGES
Om Prakash Shukla, J
CASE NUMBER
OMP (ENF.) (COMM.) 102/2019 & EX.APPL.(OS) 614/2019

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Judgment

4 paragraphs · 53 words
1.

This matter has been called out twice.

2.

None has appeared on behalf of the parties at either call.

3.

Accordingly, the present petition is dismissed for want of prosecution.

4.

The Petitioner is at liberty to seek restoration of the instant petition within four weeks from today, if cause still survives.