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Search 12,30,331 Indian judgments.

12,30,331 judgments in All Courts · page 1,129 of 61,517

High Courts13 Jul 2026

Sandeep Kumar Vs Sh Tarun Arora & Anr.

Delhi High Court · (2026) 07 DEL CK 0803

Code of Civil Procedure (CPC), 1908-Order XLVII Rule 1, Section 114, XIII-A, XII Rule 6, 47 Rule 1, 151Advocates Act, 1961Indian Evidence Act-Section 65-B
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High Courts13 Jul 2026Partly Allowed

Shiv Shanker Vyas Vs NTPC Limited & Ors.

Delhi High Court · (2026) 07 DEL CK 0821

Conduct, Discipline and Appeal Rules, 1977-Rules 4(1)(i), 4(1)(iii), 5(2), 5(5), 5(17), 13(2), 14, 16(2), 23, 25, 25(19), 32Indian Penal Code-Section 120-BPrevention of Corruption Act, 1988-Sections 7, 8
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High Courts13 Jul 2026

Pradeep Sharma Vs Anil Chandel

Delhi High Court · (2026) 07 DEL CK 1025

Commercial Courts Act, 2015-Section 13, 13(1), 13(1-A), 13(1A)Code of Civil Procedure, 1908-Section 151Arbitration Act-Section 37, 37(1), 34(3)
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High Courts13 Jul 2026

Union Of India & Ors. Vs Sh C.P. Meena & Ors.

Delhi High Court · (2026) 07 DEL CK 1079

Central Civil Services (Revised Pay) Rules, 2008-part-B Section II, serial No.1(1)Constitution of India-Article 309, 14Director General Ordnance Factories Headquarters Civil Service Rules, 1977
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High Courts13 Jul 2026Allowed

Shambhu Vs State

Delhi High Court · (2026) 07 DEL CK 1209

Code of Criminal Procedure, 1970-Section 374(2), 383, 207, 313(1)(b), 232, 161, 162, 235(1)Indian Penal Code, 1860-Section 376(2), 376(2)(f), 376(2)(n), 506, 376(1), 375, 376Protection of Children from Sexual Offences, 2012-Section 6
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