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High Courts23 Jul 2026

Court On Its Own Motion Vs Kalawati Devi

Delhi High Court · (2026) 07 DEL CK 0990

Contempt of Courts Act, 1971-Section 20, 15(1)(a), 15(1)(b), 15(2), 19Contempt of Courts (Delhi High Court) Rules, 2025-Rule 5, 5(2)Constitution of India-Article 215
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High Courts23 Jul 2026

Ashok Vs State

Delhi High Court · (2026) 07 DEL CK 1105

Code of Criminal Procedure, 1973-Section 374(2), 207, 313(1)(b), 232, 164Indian Penal Code, 1860-Section 376, 376(2)(f), Part I of Section 506, Part II of Section 506Protection of Children from Sexual Offences Act, 2012-Section 6, 4, 42
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High Courts23 Jul 2026

Jagannath Tikaram Mahavar Vs Oil And Natural Gas Corporation Ltd & Anr

Delhi High Court · (2026) 07 DEL CK 1106

Constitution of India-Article 226, Part III, 16, 335, 338, 338(8)Oil and Natural Gas Corporation Limited Modified Recruitment & Promotion Regulations, 1980-Regulation 7(1), 7(4), 7(6), 7(7), 7(8), 7(11), 7(11)(iii), 7(11)(iii)(b), 7(25)(a)Oil and Natural Gas Corporation Limited Service Rules, 1995-Rule 19B(iii)(a), 20(2)
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