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Tribunals and Commissions15 Jul 2026Dismissed

ITO Vs Suresh Soni

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2693

Income Tax Act, 1961-Section 143(3), 69A, 115BBE
Tribunals and Commissions15 Jul 2026Allowed

M/s. MG Housing Private Limited Vs ACIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2112

Income-tax Act, 1961-Section 147, 148, 148A, 271D, 69A, 37, 36(1)(va), 2(24)(x), 271BFinance Act, 2021Taxation and other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020