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Tribunals and Commissions14 Jul 2026

Atindra Container Pvt. Ltd. Vs Punjab National Bank & Ors.

Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 2123

SARFAESI Act, 2002-Section 13(2), 13(4), 17, 17(1), 18, 34Limitation Act, 1963-Section 5, 14, 29(2), 4 to 24Debts Recovery Tribunals and Debts Recovery Appellate Tribunals Electronic Filing Rules, 2020-Section 3(2), Rule 4(2)
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Tribunals and Commissions14 Jul 2026Allowed

Manoj Kumar Singhal Vs SVP Industries Ltd.

National Company Law Tribunal · (2026) 07 NCLT CK 1353

Insolvency and Bankruptcy Code, 2016-Sections 4, 5(21), 8, 8(2)(a), 9, 9(3)(b), 9(5)(i), 9(5)(i)(d), 13, 13(1)(c), 14, 14(3), 15, 17, 18, 20, 21, 22(2), 31, 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Indian Evidence Act, 1872-Section 65B
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Tribunals and Commissions14 Jul 2026

M/s. Hinganghat Infrastructure Private Limited Vs Mr. Jagdish Kumar & Ors.

National Company Law Tribunal · (2026) 07 NCLT CK 1854

Insolvency and Bankruptcy Code, 2016-Section 60(5), 7, 208(2), 30(2)National Company Law Tribunal Rules, 2016-Rule 11Insolvency and Bankruptcy Board of India (Model Bye-Laws and Governing Board of Insolvency Professional Agencies) Regulations, 2016-Clause 13
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