High Courts24 Jul 2026Disposed of
M.Rajeswari Vs The Superintendent of Police, Madurai District, Madurai and others
Madras High Court · (2026) 07 MAD CK 0202
Constitution of India-Article 226
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Search 12,32,444 Indian judgments.
12,32,444 judgments in All Courts · page 1,121 of 61,623
High Courts24 Jul 2026Allowed
Ajay @ Ashok Vs The State of Tamil Nadu
Madras High Court · (2026) 07 MAD CK 0201
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 269Narcotic Drugs and Psychotropic Substances Act, 1985-Section 8(c), 20(b)(ii)(B), 37
High Courts24 Jul 2026Partially allowed
Balamurugan and another Vs State of Tamil Nadu
Madras High Court · (2026) 07 MAD CK 0200
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 269Bharatiya Nyaya Sanhita, 2023-Section 303(2)Mines and Minerals (Development and Regulation) Act, 1957-Section 21(4)
High Courts24 Jul 2026Allowed
Bala Vs The State of Tamil Nadu
Madras High Court · (2026) 07 MAD CK 0199
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Section 8(c), 20(b)(ii)(C), 25, 37Bharatiya Nyaya Sanhita, 2023-Section 269
Tribunals and Commissions24 Jul 2026Dismissed
Vivid Solutions Pvt Ltd Vs Mukesh Jain
National Company Law Appellate Tribunal · (2026) 07 NCLAT CK 0081
Transfer of Property Act, 1882-Section 54Indian Registration Act, 1908-Section 17Companies Act, 2013-Section 56, 130, 92
Supreme Court24 Jul 2026Partly Allowed
Ibrahim @ Bava Vs The Sub Inspector Of Police, Edakkara Police Station
Supreme Court Of India · (2026) 07 KL CK 0005
Narcotic Drugs and Psychotropic Substances Act-Section 20(b)(ii)(B), 35, 41, 42, 50
Tribunals and Commissions23 Jul 2026Partly Allowed
M/s. Arham Iron Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2285
Income-tax Act, 1961-Section 147, 69C
Tribunals and Commissions23 Jul 2026Allowed
Orange Plus Media Solution Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2234
Income-tax Act, 1961-Section 250, 147, 144, 144B, 139, 148A, 148, 69, 142(1), 250(6), 250(4), 253, 260AIncome-tax Act, 2025-Section 359(4), 359(3)(b), 362, 365
Tribunals and Commissions23 Jul 2026Allowed
The Haji Langa Trust Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2433
Income-tax Act, 1961-Section 12A(1)(c)(ii), 12A(1)(ac)(ii), 12AB(1)(b)(ii)(B), 12AB(3)(ii), 80G, 80G(5)(ii)
Tribunals and Commissions23 Jul 2026Allowed
Cargil India Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2430
Income Tax Act, 1961-Section 147, 143(3), 250, 148A(b), 148A(d), 148, 144C
Tribunals and Commissions23 Jul 2026Allowed
Raunaq Education Foundation Vs ACIT/DCIT, Circle Exemp 2(1), Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2389
Income Tax Act, 1961-Section 250, 11, 143(1)
Tribunals and Commissions23 Jul 2026Allowed
Deepak Garg HUF Vs The Assessing Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2188
Income-tax Act, 1961-Section 250, 147, 144B, 139, 148, 148A, 148A(d), 56(2)(vii)(a), 250(4), 250(6)Income-tax Act, 2025-Section 359(4)
Tribunals and Commissions23 Jul 2026Allowed
BLS Kendra Private Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2186
Income-tax Act, 1961-Section 250, 143(3), 144B, 133(6), 68, 115BBE, 250(6), 253, 260AIncome-tax Act, 2025-Section 359(4), 362, 365
Tribunals and Commissions23 Jul 2026
Sh. Devender Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2134
Income-tax Act, 1961-Section 144
Tribunals and Commissions23 Jul 2026
Cargil India Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2019
Income Tax Act, 1961-Section 147, 143(3), 250, 148A(b), 148A(d), 148, 144C
Tribunals and Commissions23 Jul 2026
Deepak Garg HUF Vs Assessment Unit
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2051
Income-tax Act, 1961-Section 250, 147, 144B, 139, 148, 148A, 148A(d), 56(2)(vii)(a), 250(6), 250(4)Income-tax Act, 2025-Section 359(4)
Tribunals and Commissions23 Jul 2026
Shakil Ahmad Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2053
Income-tax Act, 1961-Section 142(1), 143(2), 143(3), 145(3), 147, 148, 250, 250(6), 253, 260AIncome-tax Act, 2025-Section 359(4), 362, 365
Tribunals and Commissions23 Jul 2026
The Haji Langa Trust Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2054
Income-tax Act, 1961-Section 12A(1)(c)(ii), 12A(1)(ac)(ii), 12AB(1)(b)(ii)(B), 12AB(3)(ii), 80G, 80G(5)(ii)
Tribunals and Commissions23 Jul 2026
Orange Plus Media Solution Pvt. Ltd. Vs DCIT, Circle-19(1)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2056
Income-tax Act, 1961-Section 250, 147, 144, 144B, 139, 148A, 148, 69, 142(1), 250(6), 250(4), 253, 260AIncome-tax Act, 2025-Section 359(4), 359(3)(b), 362, 365
Tribunals and Commissions23 Jul 2026
BLS Kendra Private Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2057
Income-tax Act, 1961-Section 250, 143(3), 144B, 133(6), 68, 115BBE, 250(6), 253, 260AIncome-tax Act, 2025-Section 359(4), 362, 365