JUDGMENT DATABASE

Search 12,32,444 Indian judgments.

12,32,444 judgments in All Courts · page 1,120 of 61,623

High Courts24 Jul 2026Disposed Of

Shabbir Khan Vs Municipal Corporation Of Delhi & Ors.

Delhi High Court · (2026) 07 DEL CK 0435

Constitution of India-Article 226Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Scheme, 2019Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 21
High Courts24 Jul 2026Allowed

Nainar Mohammed Vs The State of Tamil Nadu

Madras High Court · (2026) 07 MAD CK 0213

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Section 8(c), 20(b)(ii)(A), 37Juvenile Justice (Care and Protection of Children) Act, 2015-Section 77
High Courts24 Jul 2026Partially allowed

Balamurugan and another Vs State of Tamil Nadu

Madras High Court · (2026) 07 MAD CK 0209

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 303(2)Mines and Minerals (Development and Regulation) Act, 1957-Section 21(4)
High Courts24 Jul 2026Allowed

Bala Vs The State of Tamil Nadu

Madras High Court · (2026) 07 MAD CK 0208

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Section 8(c), 20(b)(ii)(C), 25, 37