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12,31,517 judgments in All Courts · page 1,118 of 61,576

Tribunals and Commissions17 Jul 2026

Om Wati Vs ITO

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2388

Income Tax Act, 1961-Section 147, 144B, 139(1), 148, 148A(d), 149(1)
Tribunals and Commissions17 Jul 2026Partly Allowed

Sh. Pawan Kumar Vs DCIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2385

Income-tax Act, 1961-Section 153A, 143(3), 69C
Tribunals and Commissions17 Jul 2026Dismissed

Income Tax Officer Vs Ritu Jain

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2099

Income Tax Act, 1961-Section 144B, 115BBE, 148, 149, 149(1)(b), 148A(b), 68, 10(38), 133(6), 131ITAT Rules, 1963-Rule 27Finance Act, 2021
Tribunals and Commissions17 Jul 2026

Income Tax Officer Vs Ritu Jain

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2084

Income Tax Act, 1961-Section 10(38), 68, 131, 133(6), 144B, 148, 148A(b), 149, 149(1)(b), 115BBEITAT Rules, 1963-Rule 27Finance Act, 2021
High Courts17 Jul 2026

K.K. Shaji & Ors. Vs State Of Kerala & Ors.

High Court Of Kerala · (2026) 07 KL CK 1636

Indian Penal Code-Sections 143, 144, 147, 148, 427, 447 read with Section 149Kerala Prevention of Damage to Private Property and Payment of Compensation Act, 2019-Sections 2, 2(a), 2(c), 5, 6, 8, 9, 11Kerala Prevention of Damage to Private Property and Payment of Compensation Rules, 2022-Rule 3
High Courts17 Jul 2026

Vinod Valiyattoor & Ors. Vs State Of Kerala & Anr.

High Court Of Kerala · (2026) 07 KL CK 1637

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 210, 173(4), 175(3), 175(4), 175(4)(a), 175(4)(b), 333Indian Penal Code-Sections 375, 376(2)(a)(i), 377, 354, 354A(1), 354B, 354D, 506, 446 and 450 r/w 34Notaries Act, 1952
Tribunals and Commissions17 Jul 2026Allowed

UCO Bank Vs Dalbir Singh & Ors.

Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1938

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13(2), 13(4), 31, 31(i)