Limitation Act, 1963-Section 5Code of Civil Procedure, 1908-Section 151, 96, Order XLI Rule 1, VII Rule 11, 23 Rule 3Specific Relief Act, 1963-Section 6

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High Courts27 Jul 2026

Triloki Nath Vs Sarita

Delhi High Court · (2026) 07 DEL CK 1038

Code of Civil Procedure, 1908-Section 96, Order XLI, XLI Rule 1, I Rule 10, VII Rule 11Transfer of Property Act, 1882-Section 53A

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High Courts27 Jul 2026

Mrs. Naveen Chaudhary @ Naveen Ahlawat Vs Sh. Siddharth Ganvir & Anr.

Delhi High Court · (2026) 07 DEL CK 1040

Code of Civil Procedure, 1908-Section 96, Order XLI Rule 1Registration Act, 1908-Section 105, 17

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High Courts27 Jul 2026

Rajesh Goyal Vs Directorate Of Enforcement Represented By Deputy Director

Delhi High Court · (2026) 07 DEL CK 0986

Prevention of Money Laundering Act, 2002-Section 17, 17(1), 26

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High Courts27 Jul 2026

G Athipathi & Ors. Vs NHAI & Ors.

Delhi High Court · (2026) 07 DEL CK 1121

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High Courts27 Jul 2026

Union Of India & Ors. Vs HC Kuldeep Singh

Delhi High Court · (2026) 07 DEL CK 1124

Arms Act, 1959-Sections 27/54/59Indian Penal Code, 1860-Sections 302, 306Delhi Police (Punishment and Appeal) Rules, 1980-Rule 12, 123

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High Courts27 Jul 2026

Home Box Office Inc & Ors. Vs Streamzy.To & Ors.

Delhi High Court · (2026) 07 DEL CK 1100

CPC-Order XXXIX Rules 1 and 2, Section 151, I Rule 10, XIII-A, XXXIX Rule 3Copyright ActInformation Technology Act 2000-Section 79

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High Courts27 Jul 2026

Jai Prakash & Ors. Vs D.D.A.

Delhi High Court · (2026) 07 DEL CK 1193

Constitution of India-Articles 226, 227Delhi Development Act, 1957Industrial Disputes Act, 1947-Section 10(1)(c), 12(5), 17-B, 25F

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High Courts27 Jul 2026

Subhodh Choudhary @ Bhoora @ Chhotu Vs State

Delhi High Court · (2026) 07 DEL CK 1194

Indian Penal Code, 1860-Section 328, 506, 376, 376(1)Code of Criminal Procedure, 1973-Section 374, 164Juvenile Justice Rules, 2007-Rule 12

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High Courts27 Jul 2026

Rahul Gaurav Nagar Vs Neeta @ Savita & Anr.

Delhi High Court · (2026) 07 DEL CK 1250

Code of Criminal Procedure, 1973-Sections 397, 401, 125, 127

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High Courts27 Jul 2026

Nitin Kumar Vs State Of Nct Of Delhi & Anr.

Delhi High Court · (2026) 07 DEL CK 1251

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 438, 528Indian Penal Code, 1860-Section 306, 34, 107Code of Criminal Procedure, 1973-Section 161

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High Courts27 Jul 2026

M/s. Geo Miller & Co Pvt Ltd Vs Indian Oil Corporation Limited

Delhi High Court · (2026) 07 DEL CK 1223

Arbitration and Conciliation Act, 1996-Section 34, 34(2)Indian Contract Act, 1872-Section 74, 55

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High Courts27 Jul 2026

Instakart Services Private Limited Vs Hindon River Mills Limited

Delhi High Court · (2026) 07 DEL CK 1231

Arbitration and Conciliation Act, 1996-Section 29A, 29A (3)

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High Courts27 Jul 2026

M/S NCC - SCIW (JV) Vs NBCC (India) Limited

Delhi High Court · (2026) 07 DEL CK 1232

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High Courts27 Jul 2026

Amba Laminates Pvt Ltd Vs Dhanesh Kailash Badgujar Prop Of Ganpati Laminate And Plywood

Delhi High Court · (2026) 07 DEL CK 1236

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High Courts27 Jul 2026

M/S DK Enterprises Through Proprietor, Deepak Mittal Vs Union Of India Represented Through Secretary Dept Of Revenue Ministry Of Finance & Anr.

Delhi High Court · (2026) 07 DEL CK 1273

Central Goods and Services Tax Act, 2017-Section 107, 107(11)Constitution of India-Article 226Limitation Act, 1963-Section 14

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High Courts27 Jul 2026

Union Of India & Anr. Vs Usha Rani

Delhi High Court · (2026) 07 DEL CK 0607

Constitution of India-Article 226Administrative Tribunal Act, 1985-Section 19CCS (Revised Pay) Rules, 2008-Rule 7 and Note-2A

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