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Search 12,32,444 Indian judgments.

12,32,444 judgments in All Courts · page 1,111 of 61,623

Tribunals and Commissions27 Jul 2026Allowed

Akhilesh Bansal Vs ITO, Ward 1 (1)

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2348

Land Acquisition Act, 1984-Section 28Income-tax Act, 1961-Section 2(14), 2(14)(iii), 10(37), 45, 45(5), 56, 56(2)(viii), 57(iv), 145A
Tribunals and Commissions27 Jul 2026Allowed

Harish Bansal Vs Deputy Commissioner Of Income Tax, Circle- 25(1)

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2351

Income-tax Act, 1961-Section 13A, 144B, 144C, 147, 148, 148A, 148A(b), 148A(d), 149, 149(1), 149(2), 151, 151(i), 151(ii), 151(1), 151(2), First proviso to Section 147, First proviso to Section 148, Fourth proviso to Section 149(1), Proviso to Section 149(1)Representation of Peoples Act, 1951-Section 29AConstitution of India-Article 142
Tribunals and Commissions27 Jul 2026

ACIT Vs JSP Constructions

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2353

Income Tax Act, 1961-Section 153C, 143(3), 153AIndian Evidence Act-Section 65B
Tribunals and Commissions27 Jul 2026Dismissed

ACIT Vs Saloni Punihani

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2357

Income-tax Act, 1961-Section 147, 143(3), 148, 56(2)(v), 56, 69(1), 143(2), 153(2), 69A, 115BBE, 139
Tribunals and Commissions27 Jul 2026

Sona BLW Precision Forgings Ltd. Vs CIT(A) NFAC, Delhi

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2801

Income Tax Act, 1961-Section 250, 143(3), 143(A), 143(3B), 253(1)(a), 234C, 139(1), 143(2), 37, 37(1), 195A, 201, 35(2AB), 35(2AB)(1), 35(3)Income-tax Rules, 1962-Rule 6, 6(4), 6(5A), 6(7A)Companies Act
Tribunals and Commissions27 Jul 2026Partly Allowed

GPA Capital Foods Private Limited Vs. DCIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2800

Income Tax Act, 1961-Section 250, 147, 148, 148A, 151, 149, 132, 143(3), 143(3A), 143(3B), 142(1), 149(1)(b), 151(ii), Explanation 2 of Section 148Finance Act, 2021
Tribunals and Commissions27 Jul 2026Partly Allowed

GPA Capital Foods Private Limited Vs DCIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2799

Income Tax Act, 1961-Section 250, 147, 148, 148A, 151, 149, 132, 143(3), 143(3A), 143(3B), 142(1)Finance Act, 2021