High Courts04 Aug 2026Dismissed
Oinam Ibomcha Singh Vs Oinam Ramesh Singh
Manipur High Court · (2026) 08 MAN CK 0145
Code of Civil Procedure, 1908-Order XXXIX Rules 1 & 2, XLIII Rule 1(r)Constitution of India-Article 227
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High Courts04 Aug 2026Dismissed
Smt. Nameirakpam Ongbi Manglembi Devi Vs Smt. Haomom Merina Devi
Manipur High Court · (2026) 08 MAN CK 0147
Code of Civil Procedure, 1908-Order XXXII, Rule 15 of Order XXXII, Section 75The Rights of Persons With Disabilities Act, 2016Constitution of India-Article 227
Tribunals and Commissions04 Aug 2026Appeal allowed
Manvir Singh Vs ICICI Bank
Telecom Disputes Settlement And Appellate Tribunal
Information Technology Act, 2000-Section 57; Section 43A; Section 43; Section 43 and 43AIT Act 2000-Section 43 APayment and Settlement Act, 2007
Tribunals and Commissions04 Aug 2026Appeal dismissed
The Sub-Registrar, Neelankarai Vs Ebenezar Inbaraj Liquidator Of M/s. Landmark Housing - Projects Chennai Private Limited
National Company Law Appellate Tribunal
I & B Code, 2016-Section 53
Tribunals and Commissions04 Aug 2026IA stands disposed of.
Commissioner Of Customs, Mundra Port Vs Arvind Gaudana, Liquidator Of SPEL Granito Pvt. Ltd.
National Company Law Appellate Tribunal
Tribunals and Commissions03 Aug 2026Disposed Of
Anurag Priyadarshi & Anr. Vs M/s Delhi Heights Multi State CGHS Limited
Real Estate Regulatory Authority National Capital Territory Of Delhi · (2026) 08 RERA CK 6770
Real Estate (Regulation and Development) Act, 2016-Section 2(zk), 2(zg), 2(zn), 3, 12, 18, 18(1), 79, 89Multi State Co-operative Societies Act, 2002Societies Registration Act, 1860
Tribunals and Commissions03 Aug 2026Allowed
Harvinder Kumar Ahuja Vs Deputy Commissioner Of Income Tax Circle-49(1), HUF
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6693
Income-tax Act, 1961-Section 147, 139(1)
Tribunals and Commissions03 Aug 2026
Rao Net Ram Shiksha Samiti Vs. ITO Exemption
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6748
Income Tax Act, 1961-Section 12A(1)(ac)(ii), 12AB
Tribunals and Commissions03 Aug 2026Allowed
Hemant Godara Legal Heir Rohtash Singh Vs Deputy Commissioner Of Income Tax Circle-43(1)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6524
Income-tax Act, 1961-Section 143(3), 57(iv), 145A, 145A(b), 143(1)(a), 143(2), 142(1), 143(3A), 143(3B), 263, 56(2)(viii), 10(37), 45(5), 145B, 143(1), 264Land Acquisition Act, 1894-Section 28, 34Finance (No.2) Act, 2009
Tribunals and Commissions03 Aug 2026Dismissed
Ashish Aggarwal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6653
Income-tax Act, 1961-Section 143(3), 144B, 80GGC, 80GGB, 148, 151A, 131(1), 271(1)(c), 68
Tribunals and Commissions03 Aug 2026Dismissed
Pradeep Maurya Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6647
Income-tax Act, 1961-Section 147, 144B, 80GGC, 132(4), 80GGB, 148, 151A, 131(1), 271(1)(c), 68
Tribunals and Commissions03 Aug 2026Allowed
Usha Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6631
Income-tax Act, 1961-Section 147, 144, 144B, 57(iv), 145A(b), 143(1)(a), 143(2), 142(1), 143(3), 143(3A), 143(3B), 263, 56(2)(viii), 10(37), 45(5), 145A, 145B, 56, 143(1), 264Land Acquisition Act, 1894-Section 28, 34Finance (No.2) Act, 2009
Tribunals and Commissions03 Aug 2026Partly Allowed
Hussnain International India Vs Income Tax Officer Ward-2(1)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6622
Income-tax Act, 1961-Section 147, 144, 68
Tribunals and Commissions03 Aug 2026Partly Allowed
Sushil Kumar Bansal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6617
Income-tax Act, 1961-Section 147, 144B, 69C
Tribunals and Commissions03 Aug 2026Partly Allowed
Purushottam Dass Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6616
Income-tax Act, 1961-Section 147, 144, 144B, 69C
Tribunals and Commissions03 Aug 2026Partly Allowed
Ramesh Chawla Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6608
Income-tax Act, 1961-Section 147, 69C
Tribunals and Commissions03 Aug 2026Allowed
Sh. Neeraj Rastogi Vs ACIT-1
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6600
Income-tax Act, 1961-Section 144, 147, 139(1)
Tribunals and Commissions03 Aug 2026Allowed
Shyam Lal Yadav Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6595
Income-tax Act, 1961-Section 147 r.w.s 144
Tribunals and Commissions03 Aug 2026Partly Allowed
Smt. Puneeta Ahuja Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6592
Income-tax Act, 1961-Section 143(3), 115BBE
Tribunals and Commissions03 Aug 2026Allowed
Pradip Kumar Sarkar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6587
Income-tax Act, 1961-Section 143(1), 143(1)A, 205