Tribunals and Commissions31 Jul 2026Dismissed
Assistant Commissioner Of Income Tax Vs Tushar Gupta
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2209
Income Tax Act, 1961-Section 147, 144B, 68, 10(38), 151A, 142(1)
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Tribunals and Commissions31 Jul 2026Dismissed
Addl. CIT Vs M/s Makemy Trip India Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2210
Income Tax Act, 1961-Section 9, 9(1)(vii), 40(a)(i), 40(a)(ia), 92CA(3), 143(2), 143(3), 194H, 195, 195(1), 195(2), 195(3), 197IT Rules, 1962-Rule 46AReserve Bank of India Act
Tribunals and Commissions31 Jul 2026Allowed
Umak Educational Trust Vs Assessing Officer, National Faceless Assessment Centre, JAO: DCIT, Circle Exemption 2(1), Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2213
Income Tax Act, 1961-Section 143(3), 144B, 270A, 11, Explanation (4) to section 11
Tribunals and Commissions31 Jul 2026Allowed
Kailash Bansal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2215
Income-tax Act, 1961-Section 147, 148, 148(2), 144B, 151
Tribunals and Commissions31 Jul 2026Partly Allowed
Rajbir Singh Makhni Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2220
Income Tax Act, 1961-Section 143(3)Special Marriage Act
Tribunals and Commissions31 Jul 2026
Shri Virender Gupta & Ors. Vs ACIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2221
Income-tax Act, 1961-Section 254(2), 153A, 153C, 153D
Tribunals and Commissions31 Jul 2026Partly Allowed
Rajbir Singh Makhni Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2222
Income Tax Act, 1961-Section 143(3)Special Marriage Act
Tribunals and Commissions31 Jul 2026Allowed
M/S Ozone Builders & Developers Pvt. Ltd. Vs DCIT, Circle-2, Faridabad
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2224
Income Tax Act, 1961-Section 143(3), 143(2), 129, 292BB, 127
Tribunals and Commissions31 Jul 2026Allowed
Smt. Rashmi Salwan Vs ITO, Ward 40(2)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2227
Income Tax Act, 1961-Section 143(3), 10(38), 68, 69C
Tribunals and Commissions31 Jul 2026Allowed
Keshav Bhardwaj Vs DCIT, Circle 2(1) - Gurgaon
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2431
Income Tax Act, 1961-Section 250, 143(3), 131(1A), 131, 139(1), 271(1)(c), 274, 271(1B)
Tribunals and Commissions31 Jul 2026Partly Allowed
GE India Industrial Private Limited Vs ACIT (OSD)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2190
Income-tax Act, 1961-Section 36(1)(va), 143(1), 40(a)(i), 90, 90(2), 40(a)(ia), 263, 244A, 37(1), 30 to 38Constitution of India-Article 14
Tribunals and Commissions31 Jul 2026Allowed
Sumitra Devi Vs Deputy/Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2182
Income Tax Act, 1961-Section 153C, 143(3), 69A, 153C(1), 132(4)
Tribunals and Commissions31 Jul 2026
Raveesh Kanaujia Vs ITO
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2180
Income Tax Act, 1961-Section 250, 143(3), 143(2), 142(1), 144B, 48
Tribunals and Commissions31 Jul 2026Allowed
Mool Chand Sharbati Devi Hospital Trust Vs DCIT (Exemption)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2179
Tribunals and Commissions31 Jul 2026Allowed
Mool Chand Sharbati Devi Hospital Trust Vs DCIT (Exemption)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2178
Income Tax Act
Tribunals and Commissions31 Jul 2026Allowed
Vaish Model Senior Secondary School Vs Commissioner Of Income Tax (Exemptions), Chandigarh
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2177
Income Tax Act, 1961-Section 2(15), 10, 11, 12A, 12AA, 12AB, 80G(5)(ii)
Tribunals and Commissions31 Jul 2026Allowed
Intersoft Data Labs And Solution Private Limited Vs Assessing Officer, Circle 10(1), New Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2174
Income Tax Act, 1961-Section 250, 40(a)(ia), 43B, 10AA, 145(3), 270A, 156
Tribunals and Commissions31 Jul 2026
Apoorva Leasing Finance and Investment Company Limited Vs Income Tax Officer, Ward 73(1)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2173
Income Tax Act, 1961-Section 250, 201, 201(1A), 271C, 194C, 10 Clause 46A Sub-clause (ii)
Tribunals and Commissions31 Jul 2026Allowed
Shri Shiv Kirpa Sewa Mandal Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2171
Income-tax Act, 1961-Section 80G, 80G(5), Clause (ii)(b)(B) of Second proviso to Section 80G(5), 80G(5B)
Tribunals and Commissions31 Jul 2026
Apoorva Leasing Finance and Investment Company Limited Vs Income Tax Officer, Ward 73(1)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2102
Income Tax Act, 1961-Section 250, 201, 201(1), 201(1A), 194C, 271C, 10, Clause 46A, Sub-clause (ii)