Tribunals and Commissions03 Aug 2026
ACIT Vs M/s. V and S International Delhi Private Limited
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6400
Income-tax Act, 1961-Section 147, 143(3)
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 1,042 of 61,576
Tribunals and Commissions03 Aug 2026Partly Allowed
Yash Sherawat Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6395
Income-tax Act, 1961-Section 144, 115BBE
Tribunals and Commissions03 Aug 2026Partly Allowed
Ashok Kumar Syal Vs ITO Ward 70 (5) Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6322
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions03 Aug 2026
Raj Mohini Jain Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6313
Income Tax Act, 1961-Section 271(1)(c)
High Courts03 Aug 2026Dismissed
S. Rajakumaran & Anr. Vs S. Karupasamy & Ors.
Madras High Court · (2026) 08 MAD CK 6240
Constitution of India-Article 227Civil Procedure Code-Order XXI Rule 97, Section 47Tamil Nadu Buildings (Lease and Rent Control) Act, 1960
Tribunals and Commissions03 Aug 2026Dismissed
S. Selvaraj Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6286
Tribunals and Commissions03 Aug 2026
Dr. Himanshu Shardanand Jaiswal Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 08 CAT CK 6215
Constitution of India-Article 14
Tribunals and Commissions03 Aug 2026
Showkat Mukhtar Mir & Ors. Vs Union Territory Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6216
CAT (Procedure) Rules, 1987-Rule 4(5)(a)
Tribunals and Commissions03 Aug 2026
Faisal Iqbal Awan Vs U.T Of J&K Through Financial Commissioner & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6217
Administrative Tribunals Act, 1985-Section 19Jammu and Kashmir Compassionate Appointment Rules, 1994-Rule 2, 3 (first proviso), 7RPC-Section 302, 307
Tribunals and Commissions03 Aug 2026Allowed
Dr. Muneer Ahmad Bhat Vs State Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6218
Jammu and Kashmir Civil Services (Special Provisions) Act, 2010-Section 5Constitution of India-Article 162
Tribunals and Commissions03 Aug 2026
Ghulam Nabi Shah Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6219
Jammu & Kashmir Civil Services Regulations, Volume-I, 1956-Article 35-AAJammu & Kashmir Financial Code, Volume-I-Rules 6.4, 6.5
Tribunals and Commissions03 Aug 2026
Suresh Chandrarao Salunkhe Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6220
Administrative Tribunals Act-Section 18Indian Forest Service (Appointment by Promotion) Regulations, 1966-Regulation 5, 5(2)Constitution of India-Article 16, 309
Tribunals and Commissions03 Aug 2026
Vijay Kumar Jamwal Vs Union Territory Of Jammu And Kashmir & Anr.
Central Administrative Tribunal · (2026) 08 CAT CK 6221
Administrative Tribunals Act, 1985-Section 19Constitution of India-Articles 14, 16
High Courts03 Aug 2026Allowed
Syed Rafiq Ahmad & Ors. Vs UT Of J&K & Ors.
Jammu And Kashmir High Court · (2026) 08 J&K CK 6002
RPC-Section 147, 341, 354, 447IPC-Section 147, 341, 447, 354
High Courts03 Aug 2026
M/S Construction Engineer Vs Sher-e-Kashmir University Of Agricultural Sciences & Technology, Jammu & Ors.
Jammu And Kashmir High Court · (2026) 08 J&K CK 6003
Jammu and Kashmir Arbitration and Conciliation Act, 1997-Section 11(6), 11, 34Code of Civil Procedure-Order II Rule IIIndian Contract Act-Section 74
High Courts03 Aug 2026
Atiya Banoo & Anr. Vs Union Territory Of J&K & Ors.
Jammu And Kashmir High Court · (2026) 08 J&K CK 6004
High Courts03 Aug 2026
Sonia Devi & Anr. Vs Union Territory Of J&K & Ors.
Jammu And Kashmir High Court · (2026) 08 J&K CK 6005
High Courts03 Aug 2026
Deepak Kumar Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 6006
Constitution of India-Article 14, 16
High Courts03 Aug 2026
Tarsem Lal & Ors. Vs Learned Additional District Judge, Kathua & Ors.
Jammu And Kashmir High Court · (2026) 08 J&K CK 6007
Constitution of India-Article 227Limitation Act-Section 5Jammu and Kashmir Agrarian Reforms Act, 1976
Tribunals and Commissions03 Aug 2026
Omkara Assets Reconstruction Pvt. Ltd. Vs Earth Developers
Debts Recovery Appellate Tribunal · (2026) 08 DRAT CK 6149