High Courts03 Aug 2026Disposed Of
Smt. Rita Dutta & Anr. Vs. Smt. Sharmila Daw (Nee Dutta) & Ors.
Calcutta High Court · (2026) 08 CAL CK 3002
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 1,039 of 61,517
High Courts03 Aug 2026Disposed Of
Sunil Anchalia Vs Sundari Devi Anchalia & Ors.
Calcutta High Court · (2026) 08 CAL CK 3003
High Courts03 Aug 2026Partly Allowed
Shivaji University Teachers Association (SUTA) & Ors. Vs The State Of Maharashtra & Ors.
Bombay High Court · (2026) 08 BOM CK 2428
Trade Unions Act, 1926
High Courts03 Aug 2026Allowed
Bishwanath Ram Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2515
Bihar CCA Rules, 2005-Rule 14, 17 (3), 17 (4), 17 (14)Bihar Service Code-Rule 97 (3), 97(3)Evidence Act
High Courts03 Aug 2026Disposed Of
Dileep Kumar Badal Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2516
Bihar District Board Secondary and Senior Secondary School Service (Appointment, Promotion, Transfer, Disciplinary Proceeding and Service Condition) Rules, 2020-Rule 20
High Courts03 Aug 2026Allowed
Ranjeet Kumar Mishra Vs Bihar School Examination Board & Ors.
Patna High Court · (2026) 08 PAT CK 2518
Bihar School Examination Board Regulation 1964Cr.P.C.-Section 161Bihar CCA Rules, 2005
High Courts03 Aug 2026Disposed Of
Jai Pal Singh Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2519
Constitution of India-Article 14, Preamble
High Courts03 Aug 2026Disposed Of
Manoj Kumar Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2520
High Courts03 Aug 2026Disposed Of
Sujeet Kumar & Ors. Vs The State Of Bihar & Ors.
Patna High Court · 2026 INSC 99
Constitution of India-Article 14
High Courts03 Aug 2026Allowed
Tilak Dhari Singh Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2523
Indian Penal Code-Sections 341, 323 and 307Bihar Prohibition and Excise Act, 2016-Section 37(b)
High Courts03 Aug 2026Dismissed
Ram Lakhan Prasad Singh Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2526
Indian Penal Code-Section 302Bihar Board’s Miscellaneous Rules, 1958-Rule 178Bihar Service Code-Rule 96, 99, 100
High Courts03 Aug 2026Disposed Of
Dimpal Kumari Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2533
High Courts03 Aug 2026Disposed Of
Subash Chand Gupta & Anr. Vs The Union Of India & Ors.
Patna High Court · (2026) 08 PAT CK 2534
High Courts03 Aug 2026Disposed Of
Sunil Kumar Gayasen Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2535
High Courts03 Aug 2026Dismissed
Kawita Kumari Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2537
High Courts03 Aug 2026Allowed
Nirmala Kumari Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2539
Bihar Government Servants (Classification, Control & Appeal) Rules, 2005-Rule-14, Rule 19, sub-rule (3) of Rule 18, 14, sub-rules (3) to (23) of Rule 17, 17(3) to 17(23), 18
High Courts03 Aug 2026Dismissed
Nageshwar Prasad Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2542
Criminal Procedure Code, 1973-Section 372, 313, 378Indian Penal Code-Section 307/34, 504, 506, 323, 504 and 506, 341, 307, 379, 34, 506 and 307, 504/506/307/34, 341/34, 323/34, 504/34 and 506/34Probation of Offenders Act
High Courts03 Aug 2026Disposed Of
M/s. Krish Polypack Pvt. Ltd. Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2543
Companies Act, 1956BIADA Act, 1974-Section 6(2), 6(2)(a)
High Courts03 Aug 2026Dismissed
Anil Kumar Vs The Patna Regional Development Authority & Ors.
Patna High Court · (2026) 08 PAT CK 2544
Limitation Act, 1963-Section 5, 14Code of Civil Procedure, 1908-Section 11, Order II, Rule 2
High Courts03 Aug 2026Allowed
Raviranjan Prasad & Ors. Vs The State of Bihar
Patna High Court · (2026) 08 PAT CK 2545
Indian Penal Code-Sections 302, 323, 341, 307, 34, 302/34, 341/34, 323/34, 307/34, 341/323/307/34, 341/323/325/34Cr.P.C.-Section 313, 164