Tribunals and Commissions26 Aug 2019
Mr. Tuhin Gupta & Anr. Vs M/s. Raheja Developers Ltd.
National Company Law Tribunal · (2019) 08 NCLT CK 0591
Insolvency and Bankruptcy Code, 2016-Section 7, 11
COURT ARCHIVE
National Company Law Tribunal judgments
20,341 judgments · page 975 of 1,018
Tribunals and Commissions26 Aug 2019Allowed
International Asset Reconstruction Company Pvt Ltd Vs Shri Maruthi Textiles Ltd
National Company Law Tribunal · (2019) 08 NCLT CK 0592
Insolvency and Bankruptcy Code, 2016-Section 7, 14, 25(2)(b), 30(6), 33, 33(2), 34, 34(1), 34(8), 35 to 50, 52, 52 to 54, Chapter-IIIInsolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016
Tribunals and Commissions26 Aug 2019Disposed Of
M/s. Ontop General Trading LLC Vs M/s. Southern Batteries Private Limited
National Company Law Tribunal · (2019) 08 NCLT CK 0453
Insolvency and Bankruptcy Code, 2016-Section 9, 7I&B (AAA) Rules, 2016-Rule 6
Tribunals and Commissions26 Aug 2019Allowed
Yogesh Wrapper Agency Vs New Empire Textile Processor Private Limited
National Company Law Tribunal · (2019) 08 NCLT CK 0593
Insolvency and Bankruptcy Code, 2016-Section 9, 8, 14(1), 13, 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
Tribunals and Commissions26 Aug 2019Dismissed
CCI Logistics Ltd Vs P R Acoustical And Engineering Works Pvt Ltd
National Company Law Tribunal · (2019) 08 NCLT CK 0594
Tribunals and Commissions25 Aug 2019
Sheon Skincare Pvt. Ltd.
National Company Law Tribunal · (2019) 08 NCLT CK 0595
Insolvency and Bankruptcy Code, 2016-Section 9, 25(1)(i), 29A, 30, 30(1), 30(2)(b), 30(2)(e), 30(4), 31, 43, 53, 208Insolvency and Bankruptcy Board of India Insolvency Resolution Process for Corporate Persons Regulations, 2016-Regulation 31, 32, 38(1), 38(1A), 39, 39(3)
Tribunals and Commissions23 Aug 2019Allowed
M/s.ExxonMobil Lubricants Private Limited Vs M/s.Wilworth Earth Movers Private Limited
National Company Law Tribunal · (2019) 08 NCLT CK 0514
Insolvency and Bankruptcy Code, 2016-Section 9, 8(1), 9(5)(i)I&B (Application to Adjudicating Authority) Rules, 2016-Rule 5, 6Companies Act, 1956-Section 433(e), 434, 439
Tribunals and Commissions23 Aug 2019Allowed
M/s IFB Industries Ltd Vs M/s Attero Recycling Pvt Ltd
National Company Law Tribunal · (2019) 08 NCLT CK 0596
Insolvency and Bankruptcy Code, 2016-Section 8, 8(1), 8(2)(a), 9, 9(3)(b), 9(3)(c), 12, 14, 15Insolvency and Bankruptcy (Adjudicating Authority) Rules, 2016-Rule 5, 6Companies Act, 1956
Tribunals and Commissions23 Aug 2019
Renu Proptech Pvt. Ltd. Vs Red Topaz Real Estate Pvt. Ltd
National Company Law Tribunal · (2019) 08 NCLT CK 0597
Insolvency and Bankruptcy Code 2016-Section 7, 14, 15, 17, 18Enforcement of Security Interest Act, 2002
Tribunals and Commissions23 Aug 2019
M/s.Dentsu Media and Holdings India Pvt. Ltd. Vs M/s.Air Pegasus Private Limited
National Company Law Tribunal · (2019) 08 NCLT CK 0483
IBC, 2016-Section 9I&B (Application to Adjudicating Authority) Rules, 2016-Rule 6
Tribunals and Commissions23 Aug 2019
J. J. Plastalloy Pvt. Ltd. Vs Mag Filters and Equipments Private Limited
National Company Law Tribunal · (2019) 08 NCLT CK 0598
Insolvency and Bankruptcy Code, 2016-Section 8, 8 (2), 9, 14, 15, 17, 18Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
Tribunals and Commissions23 Aug 2019Allowed
ICICI Bank UK PLC Vs Aditya Estates Pvt. Ltd.
National Company Law Tribunal · (2019) 08 NCLT CK 0599
Insolvency & Bankruptcy Code, 2016-Section 7, 12(2)
Tribunals and Commissions23 Aug 2019Disposed Of
Bank Of India Vs Khaitan Electricals Ltd
National Company Law Tribunal · (2019) 08 NCLT CK 0600
Insolvency and Bankruptcy Code, 2016-Section 7, 14, 30(6), 33, 33(1)(b)(i), (ii), (iii), 33(2), 35(1), 35 to 50, 52, 52 to 54Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4(3)
Tribunals and Commissions23 Aug 2019Dismissed
A P Timber Traders Vs Kesthana Infrastructure Pvt Ltd
National Company Law Tribunal · (2019) 08 NCLT CK 0601
Tribunals and Commissions23 Aug 2019
M/s Emperos Infrastructure Private Limited Vs M/s Earthcon Infracon Private Limited
National Company Law Tribunal · (2019) 08 NCLT CK 0602
Insolvency and Bankruptcy Code, 2016-Sections 8, 9, 9(3)(b), 9(3)(c), 9(5), 14(1), 14(2), 14(3), 15, 17, 18, 20, 21Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Companies Act, 1956
Tribunals and Commissions23 Aug 2019
Srei Equipment Finance Limited Vs Wianxx Impex Private Limited
National Company Law Tribunal · (2019) 08 NCLT CK 0603
Insolvency and Bankruptcy Code, 2016-Section 7, 7(2), 7(5), 12A, 8, 9, 4, 13(2), 14, 14(1)(a), (b), (c) & (d), 15, 17, 18, 19, 20 & 21, 5(8)(f)Companies Act, 1956Companies Act, 2013-Section 77 & 78
Tribunals and Commissions23 Aug 2019Allowed
M/S Industrial Supply Syndicate Vs M/S Classic and Continental Services Pvt. Ltd.
National Company Law Tribunal · (2019) 08 NCLT CK 0604
Insolvency and Bankruptcy Code, 2016-Section 8, 9, 9(3), 9(5), 13, 14, 15, 31, 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
Tribunals and Commissions23 Aug 2019
Punjab National Bank Vs M/s. Shree Sai Rolling Mills (India) Ltd.
National Company Law Tribunal · (2019) 08 NCLT CK 0605
Insolvency & Bankruptcy Code, 2016-Section 7, 7(2), 7(7)(a), 13, 14, 15, 15(1)(b), 31(1), 33Insolvency & Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (54 of 2002)
Tribunals and Commissions23 Aug 2019Allowed
Jammu And Kashmir Bank Limited Vs Vinod Cotton Corp. Private Limited
National Company Law Tribunal · (2019) 08 NCLT CK 0606
Insolvency and Bankruptcy Code, 2016-Section 7, 7 (5) (a), 13 (2), 14, 14 (1) (a), (b), (c) & (d), 14 (3)(b), Sub-Section (4) of section 14, 15, 16(5), 17, 18, subsection (1) of Section 60Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4, 9(1)Companies Act, 1956
Tribunals and Commissions23 Aug 2019
M/s. MAK Enterprises Vs M/s. Sovereign Industries Limited
National Company Law Tribunal · (2019) 08 NCLT CK 0607
IBC, 2016-Section 9, 5(21), 9(5)(i)I&B (Application to Adjudicating Authority) Rules, 2016-Rule 5, 6Companies Act, 1956