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National Company Law Tribunal judgments

20,341 judgments · page 925 of 1,018

Tribunals and Commissions19 Nov 2019

Chinnam Poorna Chandra Rao Vs M/s. Victory Electricals Ltd.

National Company Law Tribunal · (2019) 11 NCLT CK 0782

Insolvency and Bankruptcy Code, 2016-Section 33, 33(2), 33(5), 33(7), 14, 35(1), Chapter III of Part IIIncome Tax Act, 1961-Section 178Insolvency and Bankruptcy (Liquidation Process) Regulations, 2017-Regulation 13
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Tribunals and Commissions18 Nov 2019Allowed

Siddheshwari Industries Vs Arihant Pumps Pvt. Ltd.

National Company Law Tribunal · (2019) 11 NCLT CK 0788

Insolvency and Bankruptcy Code, 2016-Section 4, 9, 9(5)(1), 13, 13(1)(b), 13(1)(c), 14, 14(1), 15, 20(5), 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
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Tribunals and Commissions18 Nov 2019

Yes Bank Ltd. Vs Raksha Multispecialty Hospital Private Limited

National Company Law Tribunal · (2019) 11 NCLT CK 0791

Insolvency and Bankruptcy Code, 2016-Section 7, 7(2), 13, 14(1), 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
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Tribunals and Commissions18 Nov 2019Allowed

Capman Conpro Pvt. Ltd. & Anr. Vs Global Softech Ltd.

National Company Law Tribunal · (2019) 11 NCLT CK 0794

Insolvency and Bankruptcy Code, 2016-Section 7, 7(2), 7(5)(a), 13(1)(a)(b)(c), 13(1)(c), 14(1), 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
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Tribunals and Commissions18 Nov 2019

Asis Global Limited

National Company Law Tribunal · (2019) 11 NCLT CK 0795

Insolvency and Bankruptcy Code, 2016-Section 10, 13, 14(1), 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 7Securitisation and Reconstruction of Financial Assets and Security Interest Act, 2002-Section 13(2)
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Tribunals and Commissions18 Nov 2019Allowed

Corporation Bank Vs Firestar International Limited

National Company Law Tribunal · (2019) 11 NCLT CK 0798

Insolvency and Bankruptcy Code, 2016-Section 7, 7(2), 13, 14(1), 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Banker Book Evidence Act, 1891
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