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National Company Law Tribunal judgments

20,326 judgments · page 90 of 1,017

Tribunals and Commissions09 Oct 2025Dismissed

M/s Aikya Entrprises LLP Vs M/s NBCC (India) Limited

National Company Law Tribunal · (2025) 10 NCLT CK 1590

Insolvency and Bankruptcy Code, 2016-Section 3(8), 4, 5(5A), 5(21), 8, 9Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6, 6(1)Companies Act, 1956
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Tribunals and Commissions09 Oct 2025Allowed

Bhojraj Verma & Ors Vs Garima Real Estate & Allied Ltd

National Company Law Tribunal · (2025) 10 NCLT CK 1592

Insolvency and Bankruptcy Code, 2016-Section 7, 7(1), 5(8)(a), 5(7), 3(12), 14, 14(4), 15, 17, 18, 19Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4, 4(4)
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Tribunals and Commissions09 Oct 2025Allowed

Manish Shah Vs SPG Macrocosm Ltd

National Company Law Tribunal · (2025) 10 NCLT CK 1593

Insolvency and Bankruptcy Code, 2016-Section 33(2), 60(5), 7, 14, 34(1), 33(5), 33(7)IBBI (Liquidation Process) Regulations, 2016-Regulation 12, 13
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Tribunals and Commissions09 Oct 2025Allowed

M/s. Aditya Techno Products Pvt. Ltd. Vs M/s. AT & T Engineers Pvt. Ltd.

National Company Law Tribunal · (2025) 10 NCLT CK 1594

Insolvency and Bankruptcy Code, 2016-Sections 3(12), 5(6), 8, 9, 9(3)(b), 9(3)(c), 9(4), 9(5)(i), 9(5)(ii)(d), 13(2), 14, 14(1)(a), 14(1)(b), 14(1)(c), 14(1)(d), 14(3)(b), 17Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Arbitration and Conciliation Act, 1996-Section 8, 37
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Tribunals and Commissions09 Oct 2025

Jatin Rajpal Vs State Bank Of India & Anr

National Company Law Tribunal · (2025) 10 NCLT CK 1595

Insolvency and Bankruptcy Code, 2016-Sections 95, 96, 97, 98, 99, 217, 220IBBI (Insolvency Resolution Process for Personal Guarantors to Corporate Debtors) Regulations, 2019-Regulation 4
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Tribunals and Commissions09 Oct 2025Allowed

Bhojraj Verma & Ors Vs Garima Real Estate & Allied Ltd

National Company Law Tribunal · (2025) 10 NCLT CK 1597

Insolvency and Bankruptcy Code, 2016-Section 7, 7(1), 3(12), 5(7), 5(8)(a), 14, 14(4), 15, 17, 18, 19Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4, 4(4)
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Tribunals and Commissions09 Oct 2025Allowed

UCO Bank, Rehabari Branch Vs Garima Dugar

National Company Law Tribunal · (2025) 10 NCLT CK 1598

Insolvency and Bankruptcy Code, 2016-Section 4, 79(14), 94/95, 95, 95(1), 97(5), 99, 99(2), 100(4), 101, 102, 102(2), 104, 105, 106, 106(3), 107, 108, 109, 110 and 111, 112, 114, 208, 99 to 105Companies Act, 2013-Section 168(1), 168(2)Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13(2)
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Tribunals and Commissions09 Oct 2025Allowed

Ogota Motors Private Limited Vs Falcon Auto Engineering Private Limited

National Company Law Tribunal · (2025) 10 NCLT CK 1522

Insolvency and Bankruptcy Code, 2016-Section 9, 8(1), 9(3)(c), 8(2), 9(3)(b), 4, 16(5), 17, 18, 13(1)(b), 15, 14, 14(1), 14(3), 31(1), 33Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6Companies Act-Section 128
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Tribunals and Commissions09 Oct 2025

Mr. Chandresh Jajoo Vs Mr. Vikas Garg

National Company Law Tribunal · (2025) 10 NCLT CK 1599

Insolvency and Bankruptcy Code, 2016-Section 12, 12(2), 19(2), 25, 35, 35(1)(k), 39(2), 43, 43-51, 44, 45, 49, 50, 60(5), 66, 67, Chapter III, Chapter VI of Part IIInsolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 35, 35A, 35A(1), 35A(2), 35A(3), Section 35AIBBI (Liquidation Process) Regulations, 2016-Regulation 44A, 45
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Tribunals and Commissions09 Oct 2025Allowed

M/s Universal Journeys India Private Limited

National Company Law Tribunal · (2025) 10 NCLT CK 1600

Insolvency and Bankruptcy Code, 2016-Section 7, 10, 10(4), 11, 13(2), 14, 14(1)(a), 14(1)(b), 14(1)(c), 14(1)(d), 14(3)(b), 15, 17, 18, 19, 20 & 21Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 7National Company Law Tribunal Rules, 2016-Rule 11
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Tribunals and Commissions09 Oct 2025Allowed

Vasudevan Gopu (Liquidator) (Salzer Magnet Wires Ltd)

National Company Law Tribunal · (2025) 10 NCLT CK 1601

Insolvency and Bankruptcy Code, 2016-Sections 59, 59(3)(a), 59(3)(b)(i), 59(3)(b)(ii), 59(3)(c)(i), Proviso to Section 59(3)(c), 59(4), 59(7), 59(8), 53, 53(1), 43, 45, 50, 66Insolvency and Bankruptcy Board of India (Voluntary Liquidation Process) Regulations, 2017-Regulations 3(4), 9, 10, 14, 30, 34, 35(3), 37, 38, 38(3), 41NCLT Rules, 2016-Rule 11
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Tribunals and Commissions09 Oct 2025

Aditya Birla Finance Limited Vs M/s Siti Jind Digital Media Communications Private Limited

National Company Law Tribunal · (2025) 10 NCLT CK 1603

Insolvency and Bankruptcy Code, 2016-Section 7, 12, 14, 18(1)(a), 21(2), 25(1), 25(2)(b), 25(2)(h), 29A, 30(1), 30(2), 30(3), 30(4), 30(6), 31, 31(1), 31(3)(b), 43, 45, 47, 49, 50, 53, 60(5), 66, 188, 196, 240AInsolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 17(1), 31A, 36A(1), 36B(4A), 38, 38(1), 38(1)(a), 38(1A), 38(1B), 38(2)(a), 38(2)(b), 38(2)(c), 38(2)(d), 38(3)(a), 38(3)(b), 38(3)(c), 38(3)(d), 38(3)(e), 38(4), 39(2), 39(4)Income Tax Act, 1961-Section 79(2)(c), 139(1)
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Tribunals and Commissions08 Oct 2025

Sandeep Mahajan Vs Neptune Ventures And Developers Private Limited

National Company Law Tribunal · (2025) 10 NCLT CK 1605

Insolvency and Bankruptcy Code, 2016-Section 33(1)(a), 60(5), 33, 7, 34(4), 14, 33(5), 33(7), 52, 35 to 50 and 52 to 54National Company Law Tribunal Rules, 2016-Rule 11Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 39C
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Tribunals and Commissions08 Oct 2025

Ashdan Properties Private Limited Vs Mr. Hemant J. Mehta & Anr.

National Company Law Tribunal · (2025) 10 NCLT CK 1606

Insolvency and Bankruptcy Code, 2016-Section 30(2)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 36B, 39, 39(1), 39(1A)NCLT, Rules, 2016-Rule 11
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