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National Company Law Tribunal judgments

20,341 judgments · page 852 of 1,018

Tribunals and Commissions28 Apr 2020Allowed

J.J. Plastalloy Private Limited Vs Pasupati Flexipack Private Limited

National Company Law Tribunal · (2020) 04 NCLT CK 0101

Insolvency & Bankruptcy Code, 2016-Section 4(1), 8, 9, 9(3)(b), 9(5)(i), 13, 14, 14(1), 15, 17, 18, 19, 20, 21, 31(1), 33Companies Act, 2013-Section 2(20)Insolvency & Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6(1)
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Tribunals and Commissions22 Apr 2020

Collegedunia Web Private Limited Vs Luvia Networks Pvt Ltd.

National Company Law Tribunal · (2020) 04 NCLT CK 0105

Insolvency and Bankruptcy Code, 2016-Section 4(1), 8, 9, 9(3)(b), 9(5)(i), 13, 14, 15, 17, 18, 19, 20, 21, 31(1), 33Insolvency & Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
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Tribunals and Commissions22 Apr 2020Allowed

Amarjeet Singh Vs M/s. Goodwin Packpet Private Limited

National Company Law Tribunal · (2020) 04 NCLT CK 0092

Insolvency and Bankruptcy Code, 2016-Section 9, 8(1), 5(21), 3(12), 9(5), 14(1), 31(1), 33, 13Companies Act, 1956Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
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