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National Company Law Tribunal judgments

20,341 judgments · page 792 of 1,018

Tribunals and Commissions11 Nov 2020Allowed

M/s. Gujarat State Construction Corporation Limited

National Company Law Tribunal · (2020) 11 NCLT CK 2557

Insolvency and Bankruptcy Code, 2016-Section 10, Sub-Section (3) of Section 10, 14, 14(1), sub-section (1) of the Section 31, 33, 13(1)(c), 17, 18, 20 & 21, 19, 15, 13(1)(b)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
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Tribunals and Commissions10 Nov 2020

SREI Infrastructure Finance Ltd. Vs Arcelor Mittal India Pvt. Ltd. & Ors.

National Company Law Tribunal · (2020) 11 NCLT CK 2560

Insolvency and Bankruptcy Code, 2016-Section 5(13), 5(13)(c), 5(20), 5(21), 5(24), 5(24)(k), 6 to 32, 7 to 9, 14(1)(d), 17(1), 18(1)(f), 18(1)(f)(vi), 23(2), 25(2)(a), 25(2)(b), 25A, 28, 28(1)(f), 28(4), 29, 29A, 30(2), 30(2)(a), 30(2)(b), 30(4), 31, 31(1), 33, 33(3), 33(4), 34, 35, 53, 60(5), 60(5)(c), 60(6), 61Companies Act, 2013-Section 2(6)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 16A, 16A(8), 31, 33, 34, 36, 38, 38(1-A)
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Tribunals and Commissions10 Nov 2020Allowed

Mr. Ramniklal S. Gosalia & Co. Vs M/s. Sterling Lam Limited

National Company Law Tribunal · (2020) 11 NCLT CK 2563

Insolvency and Bankruptcy Code, 2016-Section 8, 9, 13(1)(b), 13(1)(c), 14, 14(1), 15, 17, 18, 19, 20, 21, 31(1), 33Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
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Tribunals and Commissions10 Nov 2020

Mr. Vikash Kumar Gupta Vs Man Tubinox Ltd.

National Company Law Tribunal · (2020) 11 NCLT CK 2565

Insolvency and Bankruptcy Code, 2016-Sections 7, 12, 19(2), 60(5)IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 40CDisaster Management Act, 2005-Sections 6(2)(i), 10(2)(1)
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Tribunals and Commissions09 Nov 2020Allowed

In Re: M/s. RGTL Industries Limited (Liquidation)

National Company Law Tribunal · (2020) 11 NCLT CK 2574

Insolvency and Bankruptcy Code, 2016-Section 33, 9, 12, 56, 30(6), 31, 14, 52, 35 to 50, 52 to 54, 33(2), Chapter III of Part IIIBBI (Application to Adjudicating Authority) Rules, 2016-Rule 6Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4(2)
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