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National Company Law Tribunal judgments

20,341 judgments · page 751 of 1,018

Tribunals and Commissions19 May 2021

Formation Textiles LLC Vs Bank Of Baroda & Ors.

National Company Law Tribunal · (2021) 05 NCLT CK 0273

Insolvency & Bankruptcy Code, 2016-Sections 45, 43, 49, 66, 25(2)(j), 29A, 29A(g), 30(2), 60(5), 43(2), 43(3), 43(4), 44, 46, 47, 48, 53, 67, 10A, Chapter IIINational Company Law Tribunal Rules, 2016-Rule 11Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970
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Tribunals and Commissions19 May 2021

Ashok Kumar Dewan Vs The Development Commissioner

National Company Law Tribunal · (2021) 05 NCLT CK 0274

Insolvency and Bankruptcy Code, 2016-Section 7, 14, 14(1)(a), 14(1)(d), 14(3), 17, 18, 20, 31, 33, 238, 5(21), 74(2)National Company Law Tribunal Rules, 2016-Rule 11IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016
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Tribunals and Commissions19 May 2021

Rajendra M. Ganatra, Resolution Professional for Sunshine Housing and Infrastructure Private Limited Vs Slum Rehabilitation Authority & Ors.

National Company Law Tribunal · (2021) 05 NCLT CK 0275

Insolvency and Bankruptcy Code, 2016-Section 7, 14, 14(1), 14(1)(a), 14(1)(c), 14(1)(d), 14(2), 14(3), 18, 31(1), 33, 36, 60(5), 238Maharashtra Cooperative Societies Act, 1960Maharashtra Slum Areas (Improvement, Clearance and Redevelopment) Act, 1971-Section 13(2), 35, 42
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Tribunals and Commissions13 May 2021

M/s. Athena Chhattisgarh Power Limited

National Company Law Tribunal · (2021) 05 NCLT CK 0281

Insolvency and Bankruptcy Code, 2016-Section 33, 34(1), 7, 53, 30(6), 33(1)(b)(i), (ii) and (iii), Chapter III of Part II, 14, 35 to 50, 52 to 54Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 39B, 39DInsolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 32(a) to (d), 4(3)
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Tribunals and Commissions13 May 2021

Dinesh Gupta Vs Rolta India Limited

National Company Law Tribunal · (2021) 05 NCLT CK 0286

Insolvency & Bankruptcy Code, 2016-Section 9, 5(21), 3(12), 4, 14, 16, 8, 31, 33, 13Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Income Tax Act, 1961
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