Tribunals and Commissions27 Apr 2022Disposed Of
Girdhar Singh Vs Registrar of Companies, Uttarakhand
National Company Law Tribunal · (2022) 04 NCLT CK 0067
Companies Act, 2013 — Section 248, 252(3)
COURT ARCHIVE
National Company Law Tribunal judgments
20,333 judgments · page 660 of 1,017
Tribunals and Commissions26 Apr 2022Disposed Of
AIPL Hospitality Ltd Vs Florican Infrastructure Project Pvt. Ltd
National Company Law Tribunal · (2022) 04 NCLT CK 0082
National Company Law Tribunal Rules, 2016 — Rule 11
Tribunals and Commissions26 Apr 2022Disposed Of
Best Computer Service Private Limited Vs
National Company Law Tribunal · (2022) 04 NCLT CK 0081
Companies Act, 2013 — Section 133, 143(3), 230, 230(4), 232
Tribunals and Commissions26 Apr 2022Disposed Of
Indiabulls Properties Private Limited Vs BXIN Office Parks India Private Limited
National Company Law Tribunal · (2022) 04 NCLT CK 0080
Companies Act, 2013 — Section 133, 143(3), 230, 230(4), 232
Tribunals and Commissions26 Apr 2022Disposed Of
M/s Yogesh Bhardwaj & Associates Vs Liquidator Mr. Arun Gupta
National Company Law Tribunal · (2022) 04 NCLT CK 0074
Tribunals and Commissions25 Apr 2022Dismissed
Fitrr Technologies Pvt. Ltd Vs Square Dotcom Pvt. Ltd
National Company Law Tribunal · (2022) 04 NCLT CK 0079
National Company Law Tribunal Rules, 2016 — Rule 11, 44
Tribunals and Commissions25 Apr 2022Disposed Of
M/S H B Enterprises Private Limited Vs Registrar Of Companies, Punjab And Chandigarh
National Company Law Tribunal · (2022) 04 NCLT CK 0077
Insolvency and Bankruptcy Code, 2016 — Section 53, 59, 59(3), 59(3)(c), 59(4), 59(8)Insolvency and Bankruptcy Board of India (Voluntary Liquidation Process) Regulations, 2017 — Regulation 8(1)(a), 14, 38
Tribunals and Commissions25 Apr 2022Disposed Of
Indiabulls Housing Finance Ltd Vs Shipra Hotels Ltd
National Company Law Tribunal · (2022) 04 NCLT CK 0075
Tribunals and Commissions22 Apr 2022Disposed Of
Sachchidanand Singh & Ors. Vs ABM Developers Pvt Ltd and Ors
National Company Law Tribunal · (2022) 04 NCLT CK 0052
Companies Act, 2013 — Section 115, 169
Tribunals and Commissions20 Apr 2022Disposed Of
Prem Pigments Limited Vs
National Company Law Tribunal · (2022) 04 NCLT CK 0064
Companies Act, 2013 — Section 230, 230(1), 230(5), 232, 232(1)Companies (Compromises, Arrangements and Amalgamations) Rules 2016 — Rule 8(2)
Tribunals and Commissions20 Apr 2022Dismissed
Deepak Gupta(HUF) & Indu Mittal Vs Anuj Kumar Tiwari
National Company Law Tribunal · (2022) 04 NCLT CK 0058
Insolvency and Bankruptcy Code, 2016 — Section 60(5)
Tribunals and Commissions20 Apr 2022Disposed Of
Marvel Advisory Services Private Limited Vs
National Company Law Tribunal · (2022) 04 NCLT CK 0048
Companies Act, 2013 — Section 230, 230(5), 232Companies (Compromises, Arrangements and Amalgamations) Rules, 2016 — Rule 8, 16
Tribunals and Commissions19 Apr 2022Disposed Of
Punjab National Bank Vs M/s Savaria Roller Flour Mills Private Limited
National Company Law Tribunal · (2022) 04 NCLT CK 0057
Insolvency & Bankruptcy Code, 2016 — Section 7, 33(1), 33(1)(b)(iii), 33(2), 33(5), 33(7), 34(1), 34(2), 52
Tribunals and Commissions19 Apr 2022Disposed Of
Indian Overseas Bank Vs D.C. Industrial Plant Services Private Limited
National Company Law Tribunal · (2022) 04 NCLT CK 0050
Insolvency and Bankruptcy Code, 2016 — Section 7, 53Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016 — Regulation 12, 32A, 32(e), 32(f), 45, 45(3)
Tribunals and Commissions18 Apr 2022
State Bank Of India Vs Smt. Anuradha Sachdev
National Company Law Tribunal · (2022) 04 NCLT CK 0249
Insolvency and Bankruptcy Code, 2016-Section 9, 33, 34, 95(1), 95(5), 96(1)(a), 97(1)Insolvency and Bankruptcy (Application to Adjudicating Authority for Insolvency Resolution Process of Personal Guarantors to Corporate Debtors) Rules, 2019-Rule 7(1), 7(2)SARFAESI Act 2002-Section 13(2), 13(4)
Tribunals and Commissions18 Apr 2022Disposed Of
Rajmahal Motels Private Limited Vs Registrar of Companies, Uttarakhand
National Company Law Tribunal · (2022) 04 NCLT CK 0066
Companies Act, 2013 — Section 248, 252(3)
Tribunals and Commissions18 Apr 2022Disposed Of
Daya Shanker Ravi Shanker Aop & Ors Vs Shivam Traders & Hire Purchase Pvt Ltd & Ors
National Company Law Tribunal · (2022) 04 NCLT CK 0065
Tribunals and Commissions18 Apr 2022Disposed Of
Goyal Edibles Private Limited Vs
National Company Law Tribunal · (2022) 04 NCLT CK 0063
Companies Act, 2013 — Section 133, 210, 211, 212, 213, 214, 215, 216, 217, 218, 219, 220, 221, 222, 223, 224, 225, 226, 227, 230(1), 230(6), 232, 232(1), 232(3)
Tribunals and Commissions18 Apr 2022Disposed Of
Vineet Vohra (Shareholder) Vs Registrar of Companies, Uttarakhand
National Company Law Tribunal · (2022) 04 NCLT CK 0062
Companies Act, 2013 — Section 248, 252(1), 252(3)
Tribunals and Commissions18 Apr 2022Disposed Of
Yash Compostables Ltd Vs
National Company Law Tribunal · (2022) 04 NCLT CK 0055
Companies Act, 2013 — Section 133, 210, 211, 212, 213, 214, 215, 216, 217, 218, 219, 220, 221, 222, 223, 224, 225, 226, 226, 230, 230(5), 232Companies (Compromises, Arrangements and Amalgamations) Rules, 2016 — Rule 8(3)