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National Company Law Tribunal judgments

20,327 judgments · page 559 of 1,017

Tribunals and Commissions04 Nov 2022Disposed Of

Punjab National Bank Vs James Hotel Limited

National Company Law Tribunal · (2022) 11 NCLT CK 0020

Insolvency and Bankruptcy Code, 2016 — Section 7, 18(f)(iv), 33(2), 36(3), 36(3)(d), 36(4), 36(4)(a)(iv), 42, 54, 60(5), 60(5)(c)National Company Law Tribunal Rules, 2016 — Rule 11
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Tribunals and Commissions03 Nov 2022Allowed

VS & B Container (L.L.C.) Vs Opal Asia Line (India) Private Limited

National Company Law Tribunal · (2022) 11 NCLT CK 0649

Insolvency & Bankruptcy Code, 2016-Section 9, 8, 9(3)(b), 4(1), 14, 14(1), 31(1), 33, 13, 15, 17, 18, 19, 20, 21Companies Act, 1956Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest (SARFAESI) Act, 2002
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Tribunals and Commissions03 Nov 2022

Mr. Pooransingh VijaySingh Rathod Vs JK Coil Coatings Private Limited

National Company Law Tribunal · (2022) 11 NCLT CK 0653

Insolvency and Bankruptcy Code, 2016-Section 9, 12A, 33(1), 33(1)(a), 34(1), 52, Chapter-IIIInsolvency and Bankruptcy Board of India (Insolvency Regulation Process for Corporate Persons) Regulations, 2016-Regulation 6(3)Insolvency & Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4(2)(b)
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Tribunals and Commissions03 Nov 2022Disposed Of

L&T Finance Limited Vs Shri Sanjay Kumar Singh

National Company Law Tribunal · (2022) 11 NCLT CK 0016

Insolvency and Bankruptcy Code, 2016 — Section 3(33), 5(7), 5(8), 5(8)(f), 5(8)(h), 5(8)(i), 7, 21(6A)(b), 60(5), 220Real Estate (Regulation and Development) Act, 2016 — Section 2(d), 2(zk)Insolvency and Bankruptcy Board of India (Insolvency Professionals) Regulations, 2016 — Regulation 11
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Tribunals and Commissions03 Nov 2022Disposed Of

Motel Rahans Private Limited Vs Shri Sanjay Kumar Singh

National Company Law Tribunal · (2022) 11 NCLT CK 0015

Insolvency and Bankruptcy Code, 2016 — Section 3(33), 5(7), 5(8), 5(8)(f), 5(8)(h), 5(8)(i), 7, 21(6A)(b), 60(5), 220Real Estate (Regulation and Development) Act, 2016 — Section 2(d), 2(zk)Insolvency and Bankruptcy Board of India (Insolvency Professionals) Regulations, 2016 — Regulation 11
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Tribunals and Commissions03 Nov 2022Disposed Of

Sanjay Kundra Vs Ashoka Hi tech Builders Pvt Ltd & Anr

National Company Law Tribunal · (2022) 11 NCLT CK 0014

Insolvency and Bankruptcy Code, 2016 — Section 3(33), 5(7), 5(8), 5(8)(f), 5(8)(h), 5(8)(i), 7, 21(6A)(b), 60(5), 220Real Estate (Regulation and Development) Act, 2016 — Section 2(d), 2(zk)Insolvency and Bankruptcy Board of India (Insolvency Professionals) Regulations, 2016 — Regulation 11
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Tribunals and Commissions03 Nov 2022Disposed Of

Famous Vanijya Pvt. Ltd Vs

National Company Law Tribunal · (2022) 11 NCLT CK 0012

Companies Act, 2013 — Section 12, 13, 14, 61, 64, 133, 133A, 230, 230(5), 232, 239Income Tax Act, 1961 — Section 132, 143(3), 158BCncome Tax Rules, 1962 — Rule 11UA
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