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National Company Law Tribunal judgments

20,322 judgments · page 529 of 1,017

Tribunals and Commissions20 Jan 2023Allowed

Radiant X-Ways Logistics Private Limited Vs Macleods Pharmacauticals Limited

National Company Law Tribunal · (2023) 01 NCLT CK 0527

Insolvency & Bankruptcy Code, 2016-Section 8, 9, 13, 14, 15, 17, 18, 19, 20, 21, 31, 33Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest (SARFAESI) Act, 2002Insolvency & Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6
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Tribunals and Commissions20 Jan 2023Allowed

Janaseva Sahakari Bank Limited Vs Sanmati Pressings Private Limited

National Company Law Tribunal · (2023) 01 NCLT CK 0586

Insolvency & Bankruptcy Code, 2016-Section 7, 13, 14, 14(1), 31(1), 33Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13(2), 13(4)Maharashtra Co-operative Societies Act, 1960-Section 101
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Tribunals and Commissions20 Jan 2023

Kamal Agarwal Vs Volkswagen Finance Pvt Ltd & Ors

National Company Law Tribunal · (2023) 01 NCLT CK 0628

Insolvency and Bankruptcy Code, 2016-Section 33(1), 10, 19(2), 14, 34(1), 53Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Person) Regulations, 2016-Regulation 39B, 39C, 39DInsolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016
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Tribunals and Commissions20 Jan 2023Disposed Of

ATP Healthcare Private Limited Vs

National Company Law Tribunal · (2023) 01 NCLT CK 0048

Insolvency and Bankruptcy Code, 2016 — Section 31(1)Companies Act, 2013 — Section 133, 210, 211, 212, 213, 214, 215, 216, 217, 218, 219, 220, 221, 222, 223, 224, 225, 226, 227, 230, 230(1), 230(6), 232, 232(1), 232(3), 232(3)(i)
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Tribunals and Commissions20 Jan 2023Disposed Of

Viburnum Tapes Private Limited Vs

National Company Law Tribunal · (2023) 01 NCLT CK 0035

Companies Act, 2013 — Section 66, 230, 230(5), 232Companies (Compromises, Arrangements and Amalgamations) Rules, 2016 — Rule 8
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Tribunals and Commissions20 Jan 2023Allowed

Bhavesh Rathod Vs

National Company Law Tribunal · (2023) 01 NCLT CK 0033

National Company Law Tribunal Rules, 2016 — Rule 154
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Tribunals and Commissions20 Jan 2023Disposed Of

S M I Coated Products Private Limited Vs

National Company Law Tribunal · (2023) 01 NCLT CK 0032

Companies Act, 2013 — Section 230, 230(3), 230(5), 232Companies (Compromises, Arrangements and Amalgamations) Rules, 2016 — Rule 8
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