Tribunals and Commissions20 Feb 2023
Bank Of Maharashtra Vs Shri. Yelimali Venkatesh
National Company Law Tribunal · (2023) 02 NCLT CK 3426
IBC, 2016-Section 95(4), 96, 99
COURT ARCHIVE
National Company Law Tribunal judgments
20,322 judgments · page 509 of 1,017
Tribunals and Commissions20 Feb 2023
State Bank Of India (Stressed Assets Management Branch) Vs Mr. Umesh Kumar Agarwal (G S Oils Limited)
National Company Law Tribunal · (2023) 02 NCLT CK 3445
IBC, 2016-Section 95, 95(4), 96, 99
Tribunals and Commissions20 Feb 2023
State Bank Of India (Stressed Assets Management Branch) Vs Mr. Manoj Kumar Agarwal (G S Oils Limited)
National Company Law Tribunal · (2023) 02 NCLT CK 3467
IBC, 2016-Section 95(4), 96, 99
Tribunals and Commissions20 Feb 2023
Leap India Private Limited Vs Future Supply Chain Solutions Limited
National Company Law Tribunal · (2023) 02 NCLT CK 3471
IBC 2016-Section 9
Tribunals and Commissions20 Feb 2023Dismissed
B4U Broadband (India) Private Limited Vs Kyta Productions Private Limited
National Company Law Tribunal · (2023) 02 NCLT CK 3479
Insolvency and Bankruptcy Code, 2016-Section 9, 8, 5(21)Insolvency and Bankruptcy (Application to Adjudication Authority) Rules, 2016-Rule 6
Tribunals and Commissions20 Feb 2023Disposed Of
Bank of India Vs Osil Exports Ltd
National Company Law Tribunal · (2023) 02 NCLT CK 0053
Insolvency and Bankruptcy Board of India (Liquidation process) Regulations, 2016 — Regulation 38
Tribunals and Commissions20 Feb 2023Dismissed
K.P. Associates Vs YFC Projects Pvt. Ltd
National Company Law Tribunal · (2023) 02 NCLT CK 0049
Insolvency and Bankruptcy Code, 2016 — Section 9
Tribunals and Commissions17 Feb 2023
Oswal Pumps Limited Vs Bhopal Tractors Private Limited
National Company Law Tribunal · (2023) 02 NCLT CK 3159
Insolvency and Bankruptcy Code, 2016-Section 9Companies Act, 1956Central Sales Tax (Registration and Turnover) Rules, 1957
Tribunals and Commissions17 Feb 2023Allowed
Nishant Agrawal, RP of M/s Sri Sdev Naturals Resources India Pvt Ltd Vs M/s Sri Sdev Naturals Resources India Pvt Ltd & Ors
National Company Law Tribunal · (2023) 02 NCLT CK 3166
Insolvency and Bankruptcy Code, 2016-Section 33, 33(2), 10, 14, 34(1), 53Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Person) Regulations, 2016-Regulation 39B, 39DInsolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016
Tribunals and Commissions17 Feb 2023Allowed
Tata Capital Financial Services Limited Vs High Ground Enterprise Limited
National Company Law Tribunal · (2023) 02 NCLT CK 3187
Insolvency and Bankruptcy Code, 2016-Section 7, 5(8), 5(8)(d), 13, 14, 14(1), 31(1), 33Real Estate (Regulation and Development) Act, 2016-Section 2Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
Tribunals and Commissions17 Feb 2023Allowed
Omkara Assets Reconstruction Private Limited Vs M/s Vyva Apparels (India) Private Limited
National Company Law Tribunal · (2023) 02 NCLT CK 3211
Insolvency & Bankruptcy Code, 2016-Section 7, 7(1), 7(3), 13, 14, 21(6A), 31(1), 33Banker's Book Evidence Act, 1891-Section 2, clause 3Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
Tribunals and Commissions17 Feb 2023
STCI Finance Limited Vs DSK Southern Projects Private Limited
National Company Law Tribunal · (2023) 02 NCLT CK 3227
Insolvency and Bankruptcy Code, 2016-Section 7, 12, 13, 14, 15, 29A, 30(1), 30(2), 30(4), 30(6), 31, 31(1), 32A, 32A(1), 32A(2), 43, 45, 50, 60(5), 61(3), 66IBBI (Insolvency Resolution Process for Corporate Persons Regulations) 2016-Regulation 35A, 36B, 38(1), 38(1A), 38(1B), 38(2), 39(4)PMLA Act
Tribunals and Commissions17 Feb 2023
UCO Bank Vs Gangakhed Sugar & Energy Ltd.
National Company Law Tribunal · (2023) 02 NCLT CK 3231
Insolvency and Bankruptcy Code, 2016-Section 7, 12, 14, 29A, 30(1), 30(2), 30(6), 31, 32A(1), 32A(2), 43, 53, 53(1)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 35, 38, 38(1), 38(1A), 38(2), 38(3), 39(4)PMLA
Tribunals and Commissions17 Feb 2023
Bala Anand Jeldi Vs Shri V. Shankar & Anr.
National Company Law Tribunal · (2023) 02 NCLT CK 3237
Insolvency and Bankruptcy Code, 2016-Section 60(5), 7NCLT Rules, 2016-Rule 11
Tribunals and Commissions17 Feb 2023Dismissed
M/s. Srikanya Steel Building Systems Private Limited Vs M/s. North East Infrastructure Private Limited
National Company Law Tribunal · (2023) 02 NCLT CK 3262
Insolvency and Bankruptcy Code, 2016-Section 9, 4Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Constitution of India-Articles 32, 226, 136
Tribunals and Commissions17 Feb 2023
Loon Land Developers Ltd
National Company Law Tribunal · (2023) 02 NCLT CK 3264
Insolvency & Bankruptcy Code-Section 54
Tribunals and Commissions17 Feb 2023Disposed Of
Kumar's Cotex Limited
National Company Law Tribunal · (2023) 02 NCLT CK 3265
Insolvency and Bankruptcy Code, 2016-Section 10, 14, 33, 34, 34(8), 35 to 50, 52, 52 to 54Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations 2016
Tribunals and Commissions17 Feb 2023
Loon Land Developers Ltd
National Company Law Tribunal · (2023) 02 NCLT CK 3297
Insolvency & Bankruptcy Code-Section 54
Tribunals and Commissions17 Feb 2023
Kalyan Toll Infrastructure Pvt Ltd Vs M/s Premshree Prime Properties Pvt Ltd
National Company Law Tribunal · (2023) 02 NCLT CK 3322
Insolvency and Bankruptcy Code, 2016-Section 7, 13, 13(1)(c), 14, 15, 17, 18, 19, 20, 21, 31(1), 33, 238Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Companies Act, 1956
Tribunals and Commissions17 Feb 2023Allowed
Indian Renewable Energy Development Agency Limited Vs Green Elephant India Private Limited
National Company Law Tribunal · (2023) 02 NCLT CK 3341
Insolvency & Bankruptcy Code, 2016-Section 7, 13, 14, 14(1), 31(1), 33Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13(2)