Tribunals and CommissionsDivision Bench(2023) 02 NCLT CK 3264

Loon Land Developers Ltd

National Company Law Tribunal · Decided on 17 February 2023

HON’BLE JUDGES
Ashok Kumar Bhardwaj, Member (Judicial) · Avinash K. Srivastava, Member (Technical)
CASE NUMBER
(IBPP)-03(PB)/2021

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Judgment

2 paragraphs · 30 words

ORDER

As prayed by Ld. Counsel for the Petitioner, the petition (IBPP)-03(PB)/2021 is allowed to be withdrawn and dismissed accordingly. In the wake, all pending IAs also stand disposed of.