CourtKutchehry.com

COURT ARCHIVE

National Company Law Tribunal judgments

20,322 judgments · page 506 of 1,017

Tribunals and Commissions23 Feb 2023

Mr. Bhavan Trivedi Vs M/s. Nigo Best Packs Private Limited

National Company Law Tribunal · (2023) 02 NCLT CK 3273

Insolvency and Bankruptcy Code, 2016-Section 9, 33, 34, 52, 53, 54, 54(1), 54(2), Chapter IIIInsolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 12, 29, 41, 44 and 45
Read judgment
Tribunals and Commissions23 Feb 2023Disposed Of

Chandak Commercial Private Limited Vs BKS Leather Exports Private Limited

National Company Law Tribunal · (2023) 02 NCLT CK 3381

Insolvency and Bankruptcy Code, 2016-Section 9, 15, 33(1)(a), 33(1)(b)(iii), 33(2), 33(5), 33(7), 34(1), 34(2), 43, 45, 50, 52, 66IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 12(2), 27, 39(4)Insolvency and Bankruptcy Board of India (Insolvency Professionals) Regulations, 2019-Regulation 7A
Read judgment
Tribunals and Commissions23 Feb 2023Allowed

M/s.Krishna Steels Vs M/s.Ananya Infra Projects Private Limited

National Company Law Tribunal · (2023) 02 NCLT CK 3428

Insolvency & Bankruptcy Code, 2016-Section 9, 12, 14, 21(2), 30(2), 30(2)(a), 30(2)(b), 30(2)(c), 30(2)(d), 30(2)(e), 30(2)(f), 30(4), 30(6), 31(1), 53Insolvency and Bankruptcy Board of India (Corporate Insolvency Resolution Process) Regulations, 2016-Regulation 27, 36(1), 36(A), 37, 38, 38(1), 38(1)(b), 38(1A), 38(2)(a), 38(2)(b), 39, 39(3), 39(4)NCLT Rules, 2016-Rule 11, 50
Read judgment
Tribunals and Commissions23 Feb 2023Allowed

Indian Overseas Bank Vs M/S Shivam Continental Pvt. ltd.

National Company Law Tribunal · (2023) 02 NCLT CK 3433

Insolvency and Bankruptcy Code, 2016-Section 3(12), 7, 7(2), 7(3), 7(5), 7(5)(a), 13(1)(b), 14, 14(1), 14(3), 15, 16(5), 17, 18, 31, 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6
Read judgment
Tribunals and Commissions23 Feb 2023

Sneha Techno Equipments Private Limited Vs Vinod Kumar Kothari, Liquidator

National Company Law Tribunal · (2023) 02 NCLT CK 3153

Insolvency and Bankruptcy Code, 2016-Section 60(5), 196(1)(t), 240(1), 35(1)(f), 52, 238, 196, 240NCLT Rules, 2016-Rule 11, 43Insolvency and Bankruptcy Board of India (Liquidation Process Regulations), 2016-Regulation 2A, 21A, 31A, 44, 33, Item 1(12) of Schedule I, 2nd proviso to Clause 1(12) under Schedule I, Schedule I
Read judgment
Tribunals and Commissions23 Feb 2023Disposed Of

Delcom Properties Private Limited Vs

National Company Law Tribunal · (2023) 02 NCLT CK 0041

Companies Act, 2013 — Section 230(5)Companies (Compromises, Arrangements andAmalgamations) Rules 2016 — Rule 8(2)
Read judgment
Tribunals and Commissions22 Feb 2023Allowed

KV Foundations India Limited Vs Holy Heights Infrastructures Pvt Ltd.

National Company Law Tribunal · (2023) 02 NCLT CK 3162

Insolvency and Bankruptcy Code, 2016-Section 5(8), 7, 7(1), 7(2), 7(5), 7(7), 14, 14(3), 15, 17, 18, 20, 21, 31, 33, 65, 75Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4, 4(1), 4(3)Insolvency and Bankruptcy (Application to Adjudicating Authority) Regulations, 2016
Read judgment
Tribunals and Commissions22 Feb 2023Allowed

Punjab National Bank Vs M/s Sohrab Spinning Mills Limited

National Company Law Tribunal · (2023) 02 NCLT CK 3184

Insolvency and Bankruptcy Code, 2016-Section 7, 7(5)(a), 7(5), 13(1)(b), 14(1), 14(3), 15, 16(5), 17, 18, 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Companies Act, 1956-Section 128
Read judgment
Tribunals and Commissions22 Feb 2023Allowed

M/s Homigo Realty Private Limited

National Company Law Tribunal · (2023) 02 NCLT CK 3245

Insolvency and Bankruptcy Code, 2016-Section 7, 10, 10(3), 10(4)(a), 11, 13(1)(b), 14, 15, 16(5), 17, 18, 31, 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 7, Form 6Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6
Read judgment
Tribunals and Commissions22 Feb 2023

IndusInd Bank Limited Vs Siti Networks Limited

National Company Law Tribunal · (2023) 02 NCLT CK 3327

Insolvency and Bankruptcy Code, 2016-Section 7, 9, 10, 10A, 13, 14, 31, 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Companies Act, 2013
Read judgment
Tribunals and Commissions22 Feb 2023

Gulshan Kumar Vs M/s Bhandari Deepak Industries

National Company Law Tribunal · (2023) 02 NCLT CK 3342

Insolvency and Bankruptcy Code, 2016-Section 9, 29A, 30, 30(2), 30(4), 31, 31(1), 31(2), 53, 53(1), 60(5), 61, 61(3)CIRP Regulations, 2016-Regulation 37
Read judgment