COURT ARCHIVE

National Company Law Tribunal judgments

20,309 judgments · page 464 of 1,016

Tribunals and Commissions27 Apr 2023Allowed

Indian Overseas Bank Vs Shri. TG Prashanth & Anr.

National Company Law Tribunal · (2023) 04 NCLT CK 0403

Insolvency and Bankruptcy Code, 2016-Section 7, 95, 99, 100, 101, 102(2), 103, 104, 105, 106, 106(3), 107, 109, 110 and 111, 112, 208, 238AInsolvency and Bankruptcy (Application to Adjudicating Authority for Insolvency Resolution Process for Personal Guarantors to Corporate Debtor) Rules, 2019-Rule 7(2)RDDB Act, 1993

Tribunals and Commissions27 Apr 2023

Vibin Vincent Vs P.P. Ashique & Ors.

National Company Law Tribunal · (2023) 04 NCLT CK 0692

Insolvency and Bankruptcy Code, 2016-Section 43(1), 44, 7, 43, 66, 53, 43(2)(a), 43(2)(b), 5(24), 43(4)(a), 43(4), 43(3), 43(2)

Tribunals and Commissions27 Apr 2023

Phoenix Arc Private Limited Vs GPI Textiles Limited

National Company Law Tribunal · (2023) 04 NCLT CK 0693

Insolvency and Bankruptcy Code, 2016-Section 30(6), 60(5), 5(8), 14(2), 14, 14(1)(a), 5(13)IBBI (Insolvency and Resolution Process for Corporate Person) Regulations, 2016-Regulation 39, 12Water (Prevention and Control of Pollution) Act, 1974

Tribunals and Commissions27 Apr 2023Dismissed

M/s. AGR Constructions Pvt. Ltd. Vs M/s. Edelweiss Asset Reconstruction Co. Ltd. & Anr.

National Company Law Tribunal · (2023) 04 NCLT CK 0694

Insolvency and Bankruptcy Code, 2016-Section 7, 60(5)Limitation Act

Tribunals and Commissions27 Apr 2023Disposed Of

Mayoga Investment Ltd. Vs M/s MK Overseas Pvt. Ltd.

National Company Law Tribunal · (2023) 04 NCLT CK 0695

Insolvency and Bankruptcy Code, 2016-Section 14, 14(1)(d), 14(2), 18, 25, 49(1), 60(5), 60(5)(c), 238Specific Relief Act, 1963-Section 12Limitation Act, 1963

Tribunals and Commissions27 Apr 2023Allowed

Indian Overseas Bank Vs Mr. T G S Narayana & Anr.

National Company Law Tribunal · (2023) 04 NCLT CK 0347

Insolvency and Bankruptcy Code, 2016-Section 7, 95, 99, 100, 101, 102(2), 103, 104, 105, 106, 106(1), 106(3), 107, 109, 110 and 111, 112, 208, 238AInsolvency and Bankruptcy (Application to Adjudicating Authority for Insolvency Resolution Process for Personal Guarantors to Corporate Debtor) Rules, 2019-Rule 7(2)RDDB Act, 1993

Tribunals and Commissions27 Apr 2023Disposed Of

Shefali Goods Pvt Ltd Vs

National Company Law Tribunal · (2023) 04 NCLT CK 0064

Companies Act, 2013 — Section 133, 230(1), 230(5), 232(1)

Tribunals and Commissions27 Apr 2023Disposed Of

Startree Retailors Private Limited Vs

National Company Law Tribunal · (2023) 04 NCLT CK 0061

Companies Act, 2013 — Section 133, 230(1), 230(5), 232(1)

Tribunals and Commissions27 Apr 2023Disposed Of

Jalesh Kumar Grover Resolution Professional For GPI Textiles Limited Vs

National Company Law Tribunal · (2023) 04 NCLT CK 0045

Insolvency and Bankruptcy Code, 2016 — Section 21, 29A, 30, 30(1), 30(2), 30(2)(b), 30(4), 30(6), 31, 31(1), 53, 53(1)Himachal Pradesh Excise Act, 2011 — Section 73Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016 — Regulation 6, 27, 35, 36, 39(3)(c), 38, 38(1)(b), 39, 39(1), 39(3), 39(4), 39(4A)

Tribunals and Commissions27 Apr 2023Dismissed

Superior Glass Private Limited Vs NRM Interior Construction Private Limited

National Company Law Tribunal · (2023) 04 NCLT CK 0042

Insolvency and Bankruptcy Code, 2016 — Section 9, 9(3)(b)

Tribunals and Commissions27 Apr 2023Disposed Of

IDBI Bank Ltd Vs Jalesh Kumar Grover Resolution Professional

National Company Law Tribunal · (2023) 04 NCLT CK 0041

Insolvency and Bankruptcy Code, 2016 — Section 5(8), 5(13), 14, 14(1)(a), 14(2), 60(5)Insolvency and Bankruptcy Board of India (Insolvency and Resolution Process for Corporate Person) Regulations, 2016 — Regulation 12

Tribunals and Commissions26 Apr 2023

R. Venkatakrishnan Vs The Chief Engineer & Ors.

National Company Law Tribunal · (2023) 04 NCLT CK 0316

Insolvency & Bankruptcy Code, 2016-Section 14

Tribunals and Commissions26 Apr 2023Allowed

3fa10c1fdfdbf5e1c371a124cad520ad

National Company Law Tribunal · (2023) 04 NCLT CK 0300

Insolvency and Bankruptcy Code, 2016-Section 59(7), 59, 59(4), 59(8), 52, 53(1)National Company Law Tribunal Rules, 2016-Rule 11, 34Companies Act, 1956

Tribunals and Commissions26 Apr 2023Dismissed

Boban V T Vs Aravindakshan Nair R & Ors.

National Company Law Tribunal · (2023) 04 NCLT CK 0297

Insolvency and Bankruptcy Code, 2016-Section 60(5)NCLT Rules, 2016-Rule 11Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 31A, Clause 4A of Schedule I, 4B of Schedule I, 48 of Schedule I

Tribunals and Commissions26 Apr 2023

M/s. Rustagi Projects Pvt. Ltd Vs M/s. Soni E Vehicle Private Limited

National Company Law Tribunal · (2023) 04 NCLT CK 0310

Insolvency and Bankruptcy Code, 2016-Sections 9, 8, 5(8), 15, 14, 14(1) explanation, 13(2), 17, 18, 19, 20Companies Act 1956Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002

Tribunals and Commissions26 Apr 2023

Punjab National Bank Vs Divya Jyoti Sponge Iron Pvt. Ltd.

National Company Law Tribunal · (2023) 04 NCLT CK 0712

Insolvency and Bankruptcy Code, 2016-Section 7

Tribunals and Commissions26 Apr 2023Dismissed

Mr. K. Parameswaran Nair Vs Samson And Sons Builders And Developers Pvt. Ltd.

National Company Law Tribunal · (2023) 04 NCLT CK 0331

Insolvency and Bankruptcy Code, 2016-Section 12, 33(1), 33(1)(ii) & (iii), 33(1)(b)(iii), 33(5), 33(7), 34(2), 35(1)(b) & (d), 35 to 41, 52NCLT Rules 2016-Rule 11Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4, 13

Tribunals and Commissions26 Apr 2023Allowed

ANG Industries Limited Vs ANG Industries Limited

National Company Law Tribunal · (2023) 04 NCLT CK 0706

Insolvency and Bankruptcy Code, 2016-Section 10, 36, 53, 53(1), 53(1)(b)(ii), 54, 54(2)Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 5(2), 30, 31, 34, 36, 42, 44, 45, 45(3), 45A(3), 45A(6), 46(2)

Tribunals and Commissions26 Apr 2023Disposed of

Mr. Anil Kumar Khicha

National Company Law Tribunal · (2023) 04 NCLT CK 0713

Insolvency and Bankruptcy Code, 2016-Section 59(7), 59(4), 59, 53, 52, 53(1), 59(8)Companies Act, 1956IBBI (Voluntary Liquidation Process) Regulations, 2017-Regulation 3(c), 14, 29, 34, 38

Tribunals and Commissions26 Apr 2023

R. Venkatakrishnan Vs Unique Roof Private Limited

National Company Law Tribunal · (2023) 04 NCLT CK 0707

Insolvency and Bankruptcy Code, 2016-Section 60(5), 9, 15, 21(1), 22, 43 to 66National Company Law Tribunal Rules, 2016-Rule 11IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 40C