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National Company Law Tribunal judgments

20,309 judgments · page 458 of 1,016

Tribunals and Commissions03 May 2023

ICICI Bank Limited Vs Anurag Gupta & Anr.

National Company Law Tribunal · (2023) 05 NCLT CK 0804

Insolvency and Bankruptcy Code, 2016-Section 60(2), 7, 95, 95(1), 99, 100, 101, 102(2), 103, 104, 105, 106, 106(1), 106(3), 107, 109, 110, 111, 112, 208Insolvency and Bankruptcy (Application to Adjudicating Authority for Insolvency Resolution Process for Personal Guarantors to Corporate Debtor) Rules, 2019-Rule 7(2)
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Tribunals and Commissions03 May 2023

C. A. Kizhakkekara Kuriakose Jose Vs Jose M. M. & Anr.

National Company Law Tribunal · (2023) 05 NCLT CK 0834

Insolvency and Bankruptcy Code, 2016-Section 45(1), 60(5)(C), 2(24)(a), 45(2), 45, 45(2)(a), 48(1)(c)IBBI (Insolvency Resolution of Corporate Persons) Regulations 2016-Regulation 35(A)NCLT Rules, 2016-Rule 11
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Tribunals and Commissions03 May 2023Disposed Of

HSSS Investment Holding Private Limited Vs

National Company Law Tribunal · (2023) 05 NCLT CK 0023

Companies Act, 2013 — Section 133, 210, 211, 212, 213, 214, 215, 216, 217, 218, 219, 220, 221, 222, 223, 224, 225, 226, 227, 230, 230(3), 230(5), 230(7), 232, 232(2)(e), 232(3)Companies Act, 1956 — Section 235, 236, 237, 238, 239, 240, 241, 242, 243, 244, 245, 246, 247, 248, 249, 250, 251
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Tribunals and Commissions03 May 2023Disposed Of

Udayraj Patwardhan Vs ICICI Home Finance Company Limited

National Company Law Tribunal · (2023) 05 NCLT CK 0017

Insolvency and Bankruptcy Code, 2016 — Section 7, 8, 9, 12A, 15Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016 — Regulation 6, 30A, 31, 33, 40ANational Company LawTribunal Rules, 2016 — Rule 11
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Tribunals and Commissions03 May 2023Disposed Of

State Bank of India Vs Simplex Projects Limited

National Company Law Tribunal · (2023) 05 NCLT CK 0012

Insolvency and Bankruptcy Code, 2016 — Section 12, 12(2), 12(3)Insolvency and Bankruptcy Board of India (Insolvency Resolution ProcessforCorporate Persons) Regulations, 2016 — Regulation 40
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Tribunals and Commissions02 May 2023

M/s Hi-Tech Steel Services Ltd. Vs M/s Contexus Resource Management Pvt. Ltd.

National Company Law Tribunal · (2023) 05 NCLT CK 0548

Insolvency and Bankruptcy Code, 2016-Section 9, 5(20), 3(23), 60(1), 8, 9(3)(b), 5(21), 9(5), 9(5)(i), 9(5)(ii), 9(2), 9(4), 14, 14(1)(a), (b), (c) & (d), 31(1), 33, 15, 17, 18, 19, 20, 21, 22, 12Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6, 5(1)Companies Act, 2013
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Tribunals and Commissions02 May 2023

DBS Bank India Limited Vs M/s. Saisons Trade and Industry Private Limited

National Company Law Tribunal · (2023) 05 NCLT CK 0587

Insolvency and Bankruptcy Code, 2016-Section 7, 33, 34, 34(1), 52, Chapter IIIInsolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4, 4(2)(b)
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