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National Company Law Tribunal judgments

20,303 judgments · page 420 of 1,016

Tribunals and Commissions30 Jun 2023Disposed Of

Alok Kumar Mishra Vs

National Company Law Tribunal · (2023) 06 NCLT CK 0098

Insolvency and Bankruptcy Code, 2016 — Section 10, 15, 33, 33(1), 33(2), 33(5), 34(1), 52Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Person) Regulations, 2016 — Regulation 6, 39C
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Tribunals and Commissions28 Jun 2023

Jayantilal Ranshi Sangoi Vs Mr. Anuj Bajpai

National Company Law Tribunal · (2023) 06 NCLT CK 2844

I&B Code, 2016-Section 42Arbitration and Conciliation Act, 1996-Section 9, 11IBBI (Liquidation Process) Regulations, 2016-Regulation 34, 42
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Tribunals and Commissions28 Jun 2023

Bank of India Vs Mr. Rajabhau Shinde & Anr.

National Company Law Tribunal · (2023) 06 NCLT CK 2857

Insolvency and Bankruptcy Code, 2016-Section 33(3), 33Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulation, 2016-Regulation 36-B(4A)IBBI (Liquidation Process) Regulations, 2016-Regulation 4, 15
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Tribunals and Commissions28 Jun 2023Allowed

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National Company Law Tribunal · (2023) 06 NCLT CK 2866

Insolvency and Bankruptcy Code, 2016-Section 59(3)(a), 59(3)(c), 59(3)(c)(i), 59(7), 59(8)Companies Act, 1956VLP Regulation-Regulation 3(4), 9, 14, 30, 34, 35, 37, 38, 38(3), 39
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Tribunals and Commissions28 Jun 2023

4870a3c645519f743127ef71cc123da8

National Company Law Tribunal · (2023) 06 NCLT CK 2887

Insolvency and Bankruptcy Code, 2016-Section 33(1), 33(1)(a), 12, 56, 30(6), 31, 33(7), 35(1), 14, 33(5), 22(3)Insolvency and Bankruptcy (Liquidation Process) Regulations, 2016-Regulation 13, 32A
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Tribunals and Commissions28 Jun 2023

John Joseph P A Vs CA Jasin Jose & Ors.

National Company Law Tribunal · (2023) 06 NCLT CK 2811

Insolvency & Bankruptcy Code, 2016-Section 60(5)(c), 7, 14, 15 to 21, 18, 21, 21(1), 21(2), 5(28), 5(8), 22, 25(2)(b), 27, 29, 33, 33(2), 52, 53IBBI (Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6, 6A, 13, 17, 27, 35, 35AIBBI (Liquidation Process) Regulations, 2016-Regulation 31A, 31A(1), 31A(3), 31A(5), 32B, 35, Schedule-I
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Tribunals and Commissions28 Jun 2023Disposed Of

Agrigo Trading Pvt Ltd. Vs M. Madhusudhana Reddy & Ors.

National Company Law Tribunal · (2023) 06 NCLT CK 2928

Insolvency and Bankruptcy Code, 2016-Section 3(30), 30, 31, 32A, 53, 60(5), 60(6)National Company Law Tribunal Rules, 2016-Rule 11AP General Sales Tax Act, 1957-Section 16-C, 17
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Tribunals and Commissions28 Jun 2023Allowed

Medarametla Srinivasa Mano Ranjani

National Company Law Tribunal · (2023) 06 NCLT CK 2965

Insolvency and Bankruptcy Code, 2016-Section 53, 59, 59(3)(a), 59(3)(c)(i), 59(4), 59(7)Companies Act, 1956IBBI (Voluntary Liquidation Process) Regulations, 2017-Regulation 3, 3(2), 8, 9, 10, 14, 30, 34, 35, 38(2), 38(3), 39(5)
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