COURT ARCHIVE

National Company Law Tribunal judgments

20,303 judgments · page 413 of 1,016

Tribunals and Commissions10 Jul 2023

Rani Agro Private Limited Vs S and H Gears Private Limited

National Company Law Tribunal · (2023) 07 NCLT CK 3446

Insolvency and Bankruptcy Code, 2016-Section 7, 13, 14, 15, 21, 21(2), 22, 25, 25(2)(h), 29A, 30, 30(1), 30(2), 30(2)(a), 30(2)(b), 30(2)(c), 30(2)(d), 30(2)(e), 30(2)(f), 30(4), 30(6), 31, 31(1), 32, 36(4), 43, 45, 50, 53(1), 61(3), 66Insolvency & Bankruptcy Board of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016-Regulation 27, 35A, 36A, 37, 38, 38(1), 38(1)(a), 38(1)(b), 38(1A), 38(1B), 38(2), 38(2)(c), 39(4)
Tribunals and Commissions10 Jul 2023

Bank Of Maharashtra Vs Mr. Abhay Kumar Singh

National Company Law Tribunal · (2023) 07 NCLT CK 3470

Insolvency and Bankruptcy Code, 2016-Section 95(1), 95(4)(b), 95, 96, 97, 99, 99(10)SARFAESI-Section 13(2)Insolvency and Bankruptcy (Application to Adjudicating Authority for Insolvency Process for Personal Guarantors to Corporate Debtors) Rules, 2019-Rule 7(1), 7(2)
Tribunals and Commissions10 Jul 2023

Bank Of Maharashtra Vs Mrs. Archana Singh

National Company Law Tribunal · (2023) 07 NCLT CK 3366

Insolvency and Bankruptcy Code, 2016-Section 95, 95(1), 95(4)(b), 96, 97, 99, 99(10)Insolvency and Bankruptcy (Application to Adjudicating Authority for Insolvency Resolution Process for Personal Guarantors to Corporate Debtors) Rules, 2019-Rule 7(1), 7(2)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Personal Guarantors to Corporate Debtors) Regulations, 2019-Regulation 4(1), 4(2)
Tribunals and Commissions10 Jul 2023

Ashok Kumar Jhunjhunwala Vs Jain Shoppers Private Limited

National Company Law Tribunal · (2023) 07 NCLT CK 3368

Insolvency and Bankruptcy Code, 2016-Section 30(6), 30(2), 9, 25(2)(h), 53, 29A, 31, 31(4), 32A, 14Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 39(4), 36A(1), 36B(4A), 37, 38, 38(1), 38(1A), 38(1B), 39Income Tax Act, 1961-Section 115JB, 45
Tribunals and Commissions10 Jul 2023

Satyaprakash Agarwal and Ors. Vs Vistar Metal Industries Private Limited

National Company Law Tribunal · (2023) 07 NCLT CK 3536

Insolvency and Bankruptcy Code, 2016-Chapter-III, Section 7, 14, 29A, 33, 33(5), 34(8), 35 to 50, 52, 52 to 54, 240AInsolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations 2016
Tribunals and Commissions10 Jul 2023Allowed

M/s. Index Logistics Private Limited Vs M/s. Meenakshi Cargo Forwarders Pvt. Ltd.

National Company Law Tribunal · (2023) 07 NCLT CK 3542

Insolvency and Bankruptcy Code, 2016-Section 4, 8(2), 9, 9(5), 14(1), 14(2), 14(2A), 14(3), 14(4), 15, 17, 18, 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 5, 6Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
Tribunals and Commissions10 Jul 2023Disposed Of

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National Company Law Tribunal · (2023) 07 NCLT CK 3667

Insolvency and Bankruptcy Code, 2016-Section 7, 12(2), 15, 29A, 30, 30(2), 30(2)(e), 30(4), 30(6), 31, 31(1), 31(2), 31(4), 32, 33(1), 36(4), 43, 53, 53(1), 61, 61(3), 188, 196, 240AInsolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 38, 38(1), 38(1)(A), 38(1)(B), 38(2), 38(3), 39, 39(4), 40(C), Clause 35Companies Act, 2013-Section 128, 129, 131
Tribunals and Commissions07 Jul 2023Allowed

Arvensis Energy Private Limited Vs Lakshmi Transcon Private Limited

National Company Law Tribunal · (2023) 07 NCLT CK 3465

Insolvency & Bankruptcy Code, 2016-Section 9, 14, 21, 21(2), 29A, 30(2), 30(2)(b), 30(6), 31, 43, 45, 50, 53, 66, 240AInsolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 27, 36(A)(7), 36B(1), 36B(4A), 37, 38, 38(1A), 38(1B), 39, 39(4)NCLT Rules, 2016-Rule 11, 50
Tribunals and Commissions07 Jul 2023Disposed Of

Aryan Structural Solutions Pvt Ltd Vs Kyati Metals & Trading Pvt Ltd

National Company Law Tribunal · (2023) 07 NCLT CK 3510

Insolvency and Bankruptcy Code, 2016-Section 7, 54, 54(1), 54(2), 54(3)National Company Law Tribunal Rules, 2016-Rule 11Insolvency & Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 6, 13, 31(2), 35, 37A, 45, 45(3)