COURT ARCHIVE

National Company Law Tribunal judgments

20,303 judgments · page 395 of 1,016

Tribunals and Commissions04 Aug 2023Allowed

M/s Jain Timber Pvt. Ltd.

National Company Law Tribunal · (2023) 08 NCLT CK 0701

Insolvency and Bankruptcy Code, 2016-Section 4, 7, 7(4), 10, 10(4), 11, 13(2), 14, 14(1)(a), (b), (c) & (d), 14(3)(b), 15, 17, 18, 19, 20 & 21Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 7, Form 6Companies Act, 1956
Tribunals and Commissions04 Aug 2023Dismissed

Shakeel Ahmed Khan Vs Shalu Khanna

National Company Law Tribunal · (2023) 08 NCLT CK 0731

Insolvency and Bankruptcy Code, 2016-Section 7, 13, 33, 42, 53, 53(1)(a), 53(1)(b), 53(1)(c), 53(1)(f), 54(1)(f), 60(5), 3(36)National Company Law Tribunal Rules, 2016-Rule 11Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6(1)
Tribunals and Commissions04 Aug 2023Dismissed

Prakash Ambure & Ors. Vs Invent Bio-Med Private Limited

National Company Law Tribunal · (2023) 08 NCLT CK 0762

Insolvency and Bankruptcy Code, 2016-Section 7, 5(8), 9Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Companies Act, 2013-Section 42, 42(6)
Tribunals and Commissions04 Aug 2023

Drip Capital Inc. Vs Shivani Trendz Private Limited

National Company Law Tribunal · (2023) 08 NCLT CK 0764

Insolvency and Bankruptcy Code, 2016-Section 14, 19(2), 33, 33(1)(a), 33(5), 33(7), 34, 35(1), Chapter III of Part IIInsolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations 2016Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4, 13
Tribunals and Commissions04 Aug 2023Allowed

Sapna Singhal Vs Sharma And Sons Corporation & Ors.

National Company Law Tribunal · (2023) 08 NCLT CK 0773

IBC, 2016-Section 60(5), 49National Company Law Tribunal Rules, 2016-Rule 11Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 38(d)
Tribunals and Commissions04 Aug 2023

M/s Singla Fabrics Vs M/s Aaryany Creations Pvt. Ltd.

National Company Law Tribunal · (2023) 08 NCLT CK 0790

Insolvency and Bankruptcy Code, 2016-Section 4, 4(1), 5(21), 8, 8(2)(a), 9, 9(5)(2)(d), 14, 14(1)(a), 14(1)(b), 14(1)(c) & 14(1)(d), 14(3)(b), 15, 17, 18, 19, 20, 21Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Insolvency and Bankruptcy Board of India (Insolvency Professional) Regulations, 2016-Regulation 7A
Tribunals and Commissions04 Aug 2023

Gulshan Trading Company Vs Bhandari Deepak Industries Private Limited

National Company Law Tribunal · (2023) 08 NCLT CK 0502

Insolvency and Bankruptcy Code, 2016-Sections 12, 14, 17, 21, 25(2)(h), 29A, 30, 30(1), 30(2), 30(4), 31, 31(1), 31(4), 32A(1), 43, 45, 50, 53, 66IBBI (Insolvency Resolution Process of Corporate Persons) Regulations, 2016-Regulations 6, 35, 35A, 36A, 36B, 37, 38, 38(1), 38(1A), 38(1B), 38(2), 39, 39(1)(c), 39(2), 39(4), 39B, 39C, 39DMicro Small And Medium Enterprise Development Act 2006-Section 7
Tribunals and Commissions03 Aug 2023Allowed

State Bank Of India Vs Ganpathi Hightech Communication Private Limited

National Company Law Tribunal · (2023) 08 NCLT CK 0675

Insolvency and Bankruptcy Code, 2016-Section 7, 60(5), 7(2) to (5), 4, 14, 31(1), 33, 13, 15, 17, 18, 19, 20 and 21, 7(5)(a)Companies Act, 1956Secruritization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13(2), 13(3), 13(4)
Tribunals and Commissions03 Aug 2023

Corporation Bank Vs Amtek Auto Limited

National Company Law Tribunal · (2023) 08 NCLT CK 0714

Insolvency and Bankruptcy Code, 2016-Section 5(13)(c), 5(24), 30(2)(a), 31, 31(1), 53, 60, 60(5), 60(6)Companies Act, 1956Limitation Act
Tribunals and Commissions03 Aug 2023

Tarun Kumar Singh Vs Mamta Binani & Anr.

National Company Law Tribunal · (2023) 08 NCLT CK 0780

Insolvency and Bankruptcy Code, 2016IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 39(1A), 39(1B)National Company Law Tribunal Rules, 2016-Rule 11
Tribunals and Commissions03 Aug 2023

Small Industries Development Bank Of India Vs Good-Day Foods Private Limited

National Company Law Tribunal · (2023) 08 NCLT CK 0823

Insolvency and Bankruptcy Code, 2016-Section 7, 33(1)(b)(i) to (iii) r/w Section 33(3), 33(2), 34(1), 52, Chapter IIIInsolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6Insolvency & Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4(2)(b)