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National Company Law Tribunal judgments

20,303 judgments · page 380 of 1,016

Tribunals and Commissions01 Sept 2023Allowed

Posco Daewoo Corporation Vs Mohana Cotton Ginning Pvt Ltd

National Company Law Tribunal · (2023) 09 NCLT CK 3375

Insolvency and Bankruptcy Code, 2016-Section 3(14), 3(23), 5(20), 9, 9(3)(b)(c), 9(3)(c), 13(2), 14, 15, 17, 18, 19, 20Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6
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Tribunals and Commissions01 Sept 2023Allowed

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National Company Law Tribunal · (2023) 09 NCLT CK 3386

Insolvency and Bankruptcy Code, 2016-Section 7, 12(2)IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 40
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Tribunals and Commissions01 Sept 2023Allowed

M/s. Spacewood Furnishers Private Limited Vs M/s Thapar Builders Private Limited

National Company Law Tribunal · (2023) 09 NCLT CK 3389

Insolvency & Bankruptcy Code, 2016-Section 9, 8, 5(21), 5(20), 15, 14, 14(1), 13(2), 17, 18, 19, 20Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (54 of 2002)
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Tribunals and Commissions01 Sept 2023Allowed

NLDK Timbers Pvt. Ltd. Vs Lav Laxmi Land Developers Pvt. Ltd.

National Company Law Tribunal · (2023) 09 NCLT CK 3392

Insolvency and Bankruptcy Code, 2016-Section 8, 9, 9(1), 9(2), 9(5), 9(5)(i), 12, 13, 14, 14(1), 15, 22, 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Companies Act, 2013-Section 164(1), 164(2), 164(2)(a), 167(1), 167(1)(a)
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Tribunals and Commissions01 Sept 2023

Harshad V Vora Vs Bhagwan Motors Pvt Ltd

National Company Law Tribunal · (2023) 09 NCLT CK 3453

Insolvency and Bankruptcy Code, 2016-Section 9, 14, 43, 60(5)NCLT Rules, 2016-Rule 11CGST Act-Section 16(4), Chapter V, Rule 36(4)
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Tribunals and Commissions31 Aug 2023Allowed

Chirag Jain & Ors. Vs Imperia Structures Ltd.

National Company Law Tribunal · (2023) 08 NCLT CK 0507

Insolvency and Bankruptcy Code, 2016-Section 7, Proviso to Section 7, 7(5)(a), 4(1), 5(8)(f), 13(2), 14, 14(1)(a), (b), (c) & (d), 14(3)(b), 15, 17, 18, 19, 20 & 21Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4, 4(1), 9(1)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Person) Regulations, 2016-Regulation 6, 6(1)
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Tribunals and Commissions31 Aug 2023Allowed

Keyur J Shah Vs Ramdev PVC Products Pvt. Ltd.

National Company Law Tribunal · (2023) 08 NCLT CK 0522

Insolvency and Bankruptcy Code, 2016-Section 7, 14, 19(2) & (3), 21(1), 33, 33(1)(b)(i) to (iii), 33(2), 33(3), 33(5), 33(7), 34(1), 34(4)(b), 35, 35(1), 52, 53Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 3, 12, 13IBBI (The CIRP Process) Regulation, 2016-Regulation 36A, 36B
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Tribunals and Commissions31 Aug 2023Allowed

M/s. Shri Sai Enterprises Vs M/s. Iceberg Developers Private Limited

National Company Law Tribunal · (2023) 08 NCLT CK 0544

Insolvency and Bankruptcy Code, 2016-Section 9, 25(2)(b), 33, 33(1), 33(2), 33(5), 33(7), 34(1), 34(2), 35(1), 52, Chapter-IIIInsolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6Insolvency and Bankruptcy Board of India (Insolvency Professionals) Regulations, 2019-Regulation 7A
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Tribunals and Commissions31 Aug 2023

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National Company Law Tribunal · (2023) 08 NCLT CK 0553

Insolvency and Bankruptcy Code, 2016-Section 14, 21(1), 33(1), 33(2), 33(5), 33(7), 34, 34(1), 35(1)Insolvency and Bankruptcy (Liquidation Process) Regulations, 2016-Regulation 4(2)(b), 13Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 40D
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Tribunals and Commissions31 Aug 2023Allowed

M/s. Alchemist Asset Reconstruction Private Limited Vs M/s. Vinesh Traders Private Limited

National Company Law Tribunal · (2023) 08 NCLT CK 0563

Insolvency and Bankruptcy Code, 2016-Section 33(2), 33, 34, 7, 33(1), 34(1), 34(2), 52, 33(5), 33(7), 35(1)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6, 39D, 39BInsolvency and Bankruptcy Board of India (Insolvency Professionals) Regulations, 2019-Regulation 7A
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Tribunals and Commissions31 Aug 2023

Bhim Sain Goyal Vs Jaipur Trade Expocentre Pvt. Ltd. & Ors.

National Company Law Tribunal · (2023) 08 NCLT CK 0566

Insolvency and Bankruptcy Code, 2016-Section 9, 17, 18, 21, 21(8), 22(2), 33, 33(1), 33(2), 34, 60(5)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Person) Regulations, 2016-Regulation 17, 18, 27, 35Act of 26 of 2019
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