CourtKutchehry.com

COURT ARCHIVE

National Company Law Tribunal judgments

20,303 judgments · page 325 of 1,016

Tribunals and Commissions29 Nov 2023

Nova Cosmetics Private Limited Vs Phantom Resources Private Limited

National Company Law Tribunal · (2023) 11 NCLT CK 2687

Insolvency and Bankruptcy Code, 2016-Section 33, 33(2), 13, 15, 34(1), 52Insolvency Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations 2016-Regulation 6Insolvency & Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4(3)
Read judgment
Tribunals and Commissions29 Nov 2023Dismissed

K. Narayanasamy Vs J. Karthiga & Ors.

National Company Law Tribunal · (2023) 11 NCLT CK 2699

Insolvency and Bankruptcy Code, 2016-Section 60(5)Sick Industrial Companies Act, 1985-Section 22, 20Registration Act, 1908-Sections 17, 28
Read judgment
Tribunals and Commissions29 Nov 2023

Omkara Assets Reconstruction Pvt.Ltd. Vs Geekay Colonizers and Builders Limited

National Company Law Tribunal · (2023) 11 NCLT CK 2799

Insolvency and Bankruptcy Code, 2016-Section 7, 7(5), 13(1)(b), 14, 14(1), 15, 17, 18, 19, 20, 21, 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Insolvency and Bankruptcy (Insolvency and Liquidation proceedings of financial service providers and Application to Adjudicating Authority) Rules, 2019-Rule 5(a)(i)
Read judgment
Tribunals and Commissions29 Nov 2023

Pancham Studios Private Limited Vs Konark Aquatics and Exports Private Limited

National Company Law Tribunal · (2023) 11 NCLT CK 2819

Insolvency and Bankruptcy Code, 2016-Section 3(12), 5(8), 7, 7(3), 7(3)(a), 7(5), 9Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Companies Act, 2013-Section 62(1)(a), 185, 186, 186(1), 186(2), 186(3), 186(6), 186(7), 186(8), 186(9), 186(10), 186(11), 186(12), 186(13)
Read judgment
Tribunals and Commissions29 Nov 2023Allowed

M/S. Vogel Business Media India Private Limited

National Company Law Tribunal · (2023) 11 NCLT CK 2823

The Insolvency and Bankruptcy Code, 2016-Section 59, 59(3)(a), 59(3)(b), 59(4), 53The Insolvency and Bankruptcy Board of India (Voluntary Liquidation Process) Regulations, 2017-Regulation 38(3), 14, 34, 9, 38, 41, 8, 10The Companies Act, 1956
Read judgment
Tribunals and Commissions29 Nov 2023

Dr. Vijay Badhwar Vs M/s. GRL Tires Pvt Ltd

National Company Law Tribunal · (2023) 11 NCLT CK 2832

Insolvency and Bankruptcy Code, 2016-Section 60(5), 33, 12IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6(2)(c), 12(1), 12(2)Code of Civil Procedure, 1908-Order XXXVII, 37
Read judgment
Tribunals and Commissions29 Nov 2023

Axis Bank Limited Vs Pankaj Kumar Kedia

National Company Law Tribunal · (2023) 11 NCLT CK 2898

Insolvency and Bankruptcy Code, 2016-Section 60(5)National Company Law Tribunal Rules, 2016-Rule 11IBBI (Liquidation Process) Regulations, 2016-Regulation 21A, Section 21A(3)
Read judgment