Tribunals and Commissions01 Jun 2026
Srei Equipment Finance Limited Vs AMW Commercial Vehicle Applications Limited
National Company Law Tribunal · (2026) 06 NCLT CK 1385
Insolvency and Bankruptcy Code, 2016-Section 7
COURT ARCHIVE
National Company Law Tribunal judgments
20,321 judgments · page 32 of 1,017
Tribunals and Commissions01 Jun 2026
Tata Capital Limited Vs Mr. Rakesh Bhatnagar
National Company Law Tribunal · (2026) 06 NCLT CK 1386
National Company Law Tribunal Rules, 2016-Rule 11Insolvency and Bankruptcy Code, 2016-Chapter IV, Section 115(2), 121, 121(2)Limitation Act, 1963-Section 5
Tribunals and Commissions29 May 2026Allowed
M/s Valdel Projects Pvt Ltd Vs Mast Innovative Products Pvt Ltd
National Company Law Tribunal · (2026) 05 NCLT CK 3027
I & B Code, 2016-Section 7, 12AIBBI (Insolvency Resolution Process for Corporate Persons) Regulation 2016-Regulation 30ANCLT Rules, 2016-Rule 11
Tribunals and Commissions29 May 2026Allowed
Arjun Saikumar Vs Danalakshmi Paper Mills Private Limited
National Company Law Tribunal · (2026) 05 NCLT CK 2793
Insolvency and Bankruptcy Code, 2016-Section 9, 8(1), 8, 3(12), 9(3)(b), 5(21), 9(5), 15, 17, 18, 14(1), 14(2), 14(2A), 14(3), 14(4), 31, 33Insolvency and Bankruptcy Rules, 2016-Rule 4, 6Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6
Tribunals and Commissions29 May 2026Disposed Of
Gee Vee Human Solutions India Pvt Ltd Vs Srimarg Human Resource Pvt Ltd
National Company Law Tribunal · (2026) 05 NCLT CK 2774
Insolvency and Bankruptcy Code, 2016-Sections 9, 14, 29A, 30, 30(2), 30(2)(e), 30(4), 30(6), 31, 31(1), 31(2), 32, 43, 60(5), 61, 61(3), 66, 188, 196Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulations 6, 30(2)(d), 36A(1), 37, 37(ba), 38, 38(3), 38(4), 38(4)(b), 38(4)(c), 39, 39(4)Companies Act, 2013-Section 66, 133
Tribunals and Commissions29 May 2026
Suzlon Global Services Ltd Vs Indo Shell Mould Ltd
National Company Law Tribunal · (2026) 05 NCLT CK 3028
Tribunals and Commissions27 May 2026Allowed
Ashu Chaudhary M/s Ashu Agencies Vs AlDua Food Processing Pvt Ltd
National Company Law Tribunal · (2026) 05 NCLT CK 3033
Insolvency and Bankruptcy Code, 2016-Section 9, 12A, 14CIRP Regulations 2016-Regulation 30A (1) (a), 30A
Tribunals and Commissions27 May 2026
Axis Bank Limited Vs Ridley Life Science Pvt. Ltd.
National Company Law Tribunal · (2026) 05 NCLT CK 3034
IBC, 2016-Section 7, 7(3), 7(3)(a), 7(5)(a), 14, 15, 17, 18, 19(2), 20, 21NCLT Rules, 2016-Rule 11CPC, 1908-Section 151
Tribunals and Commissions26 May 2026Dismissed
Radiant Digitek Network Limited Vs Srishtivinayak Entertainment Media Private Limited
National Company Law Tribunal · (2026) 05 NCLT CK 3035
Insolvency and Bankruptcy Code, 2016-Section 9, 9(3)(c), 8, 7Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Companies Act, 2013
Tribunals and Commissions26 May 2026
Valufocus Eco-Revive Packaging Vs Devkiran Paper Mills Private Limited
National Company Law Tribunal · (2026) 05 NCLT CK 3036
Insolvency and Bankruptcy Code, 2016-Section 9, 9(3)(b), 8, 14, 14(3), 31(1), 33, 15, 17, 18, 20, 21Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Indian Partnership Act, 1932
Tribunals and Commissions26 May 2026Partly Allowed
Real Value Infotech Projects Pvt. Ltd. Vs Bihari Lal Chakravarti, Liquidator Of Ajit Solar Pvt. Ltd. & Anr.
National Company Law Tribunal · (2026) 05 NCLT CK 3037
Insolvency and Bankruptcy Code, 2016-Section 60(5), 29A, 53, 32A, 32A(a), 30 and 31National Company Law Tribunal Rules, 2016-Rule 11IBBI (Liquidation Process) Regulations, 2016-Regulation 32, 32(e), 45(3)(a)
Tribunals and Commissions26 May 2026
M/s Empire Housing Projects Pvt. Ltd. Vs M/s Ninaniya Estates Limited
National Company Law Tribunal · (2026) 05 NCLT CK 3038
Insolvency and Bankruptcy Code, 2016-Section 5(8), 7Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Companies Act, 1956
Tribunals and Commissions26 May 2026
CT-Technologies ApS Vs B. Y. Agro & Infra Limited
National Company Law Tribunal · (2026) 05 NCLT CK 3039
Insolvency & Bankruptcy Code, 2016-Section 9, 8, 9(3)(b), 60(1), 4(1), 14, 14(1), 31(1), 33, 13, 15, 17, 18, 19, 20, 21Companies Act, 1956Limitation Act, 1963-Section 19
Tribunals and Commissions25 May 2026Dismissed
Kunnel Engineers and Contractors Private Limited Vs Nest Realtors India Private Limited
National Company Law Tribunal · (2026) 05 NCLT CK 3041
Insolvency and Bankruptcy Code, 2016-Section 4, 5(20), 5(21), 7, 8, 9, 14, 65Limitation Act, 1963-Section 18, 22, Article 137SARFAESI Act-Section 13(2)
Tribunals and Commissions25 May 2026Dismissed
Dr. Ayyappan Nair Raghavan Pillai Vs Committee Of Creditors Of Attukal Devi Institute Of Medical Sciences Limited & Ors.
National Company Law Tribunal · 2023 INSC 1056
Insolvency and Bankruptcy Code, 2016-Section 60(5), 30(2), 29A, 31, 30(6), 30(4), 31(2), 31(1), 61(3), 32, 188, 196, 30(2)(e)National Company Law Tribunal Rules, 2016-Rule 11, 32CIRP Regulations
Tribunals and Commissions25 May 2026Disposed Of
Attukal Bhagavathy Temple Trust & Anr. Vs Attukal Devi Institute Of Medical Sciences Limited & Anr.
National Company Law Tribunal · (2026) 05 NCLT CK 2869
Insolvency and Bankruptcy Code, 2016-Section 60(5), 18, Explanation (a) to Section 18, 14, 14(1)(d), 74(2), 12, 12(3), proviso to Section 12, 65, 7NCLT Rules, 2016-Rule 11, 32Kerala Buildings (Lease and Rent Control) Act, 1965-Section 11(1), 11(2)(b)
Tribunals and Commissions25 May 2026Allowed
George Varkey Vs M/s. Greenseed Agro Bio Labs Pvt Ltd
National Company Law Tribunal · (2026) 05 NCLT CK 2799
Insolvency and Bankruptcy Code, 2016-Section 30(6), 60(5), 7, 29A, 31, 12(2), 30(2), 30(2)(a), 30(2)(b), 30(2)(c), 30(2)(d), 30(2)(e), 30(2)(f), 53, 25(2)(h), 30(1), 30(4), 31(1), 31(2), 32, 61(3), 188, 196, 14NCLT Rules, 2016-Rule 11Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6(1), 36B, 36B(4A), 37 to 39, 38, 39, 39(4), 38(1), 38(1A), 38(1B), 38(2), 38(3), 39(2)
Tribunals and Commissions25 May 2026Allowed
Intec Capital Ltd. Vs DKM Agencies Pvt. Ltd.
National Company Law Tribunal · (2026) 05 NCLT CK 2794
Insolvency and Bankruptcy Code, 2016-Section 7, 19(2), 19(3), 33, 33(1), 33(1)(b) to (iii), 33(2), 33(3), 35(1)(b), 53, 53(1)(a), 66(1)IBBI (CIRP) Regulations, 2016-Regulation 30Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4, 13, 41
Tribunals and Commissions25 May 2026
Concentrix Daksh Services India Pvt. Ltd. Vs Le Ecosystem Technology India Pvt. Ltd.
National Company Law Tribunal · (2026) 05 NCLT CK 2782
Insolvency and Bankruptcy Code, 2016-Section 9, 60(5), 42, 43, 5(24), 53, 33, 34, 61, 35 to 50, 52 to 54National Company Law Tribunal Rules, 2016-Rule 11IBBI (Liquidation Process) Regulations, 2016-Regulation 31A, 42, 4(3)
Tribunals and Commissions22 May 2026Partly Allowed
SBI (SAM Branch) Vs M/s. Vibha Agro Tech Limited
National Company Law Tribunal · 2025 INSC 1165
Insolvency and Bankruptcy Code, 2016-Section 7, 12, 12A, 15, 29A, 29A(b), 30(4), 33, 33(1), 33(1)(a), 33(2), 60(5), 240ACompanies Act, 2013-Section 230National Company Law Tribunal Rules, 2016-Rule 11