COURT ARCHIVE

National Company Law Tribunal judgments

20,303 judgments · page 271 of 1,016

Tribunals and Commissions15 Feb 2024

BDR Finvest Private Limited Vs Ninex Developers Limited

National Company Law Tribunal · (2024) 02 NCLT CK 3352

Insolvency and Bankruptcy Code, 2016-Section 12A, 60(5), 7, 9, 10, 53, 5(7), 30(4), 14IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 30A, 12National Company Law Tribunal Rules, 2016-Rule 11

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Tribunals and Commissions15 Feb 2024

Indusind Bank Ltd. Vs Siti Networks Limited

National Company Law Tribunal · (2024) 02 NCLT CK 3353

Insolvency and Bankruptcy Code, 2016-Section 7, 14, 14(2A)Interconnection Regulations-Clause 7

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Tribunals and Commissions15 Feb 2024

India Asset Growth Fund & Anr. Vs Vikram Structures Private Limited

National Company Law Tribunal · (2024) 02 NCLT CK 3354

Insolvency and Bankruptcy Code, 2016-Section 60(4), 60(5), 25(2)(b), 43, 45, 66, 14NCLT Rules, 2016-Rule 11SARFAESI Act, 2002

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Tribunals and Commissions15 Feb 2024

Ms. Shirley Mathew Vs Mr. Mahesh & Anr.

National Company Law Tribunal · (2024) 02 NCLT CK 3139

Insolvency and Bankruptcy Code, 2016-Section 60(5), 19(2), 17(1)(b), 19(1), 23(2)National Company Law Tribunal Rules, 2016-Rule 11CIRP Regulations-Regulation 7

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Tribunals and Commissions15 Feb 2024Dismissed

Prabhat Telecoms (India) Limited Vs Pragat Akshay Urja Limited

National Company Law Tribunal · (2024) 02 NCLT CK 3090

Insolvency and Bankruptcy Code, 2016-Section 7, 5(8)Companies Act, 2013-Section 42(6), 42, 62(c)Companies (Acceptance of Deposit) Rules, 2014-Rule 2(1)(c)

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Tribunals and Commissions15 Feb 2024

Pinakin Engineers and Contractors Vs Shreyansh Jain Liquidator of DMB Paper Mills Pvt. Ltd. & Ors.

National Company Law Tribunal · (2024) 02 NCLT CK 3355

Insolvency and Bankruptcy Code, 2016-Section 60(5)(c)NCLT Rules, 2016-Rule 11

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Tribunals and Commissions15 Feb 2024

M/s Brahmi Steels Vs M/s Ambient Controls Private Limited

National Company Law Tribunal · (2024) 02 NCLT CK 3123

Insolvency and Bankruptcy Code, 2016-Section 7, 8, 9, 9(3)(b), 10, 10AInsolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6MSME Act

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Tribunals and Commissions15 Feb 2024Disposed Of

M/s. Adept Real Estate Developers Private Limited Vs Registrar of Companies, NCT of Delhi and Haryana

National Company Law Tribunal · (2024) 02 NCLT CK 0056

Insolvency & Bankruptcy Code, 2016 — Section 53, 59, 59(3)(a), 59(3)(b)(ii), 59(3)(c), 59(7)

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Tribunals and Commissions15 Feb 2024Disposed Of

Aavishkaar Venture Management Services Private Limited Vs

National Company Law Tribunal · (2024) 02 NCLT CK 0053

Companies Act, 2013 — Section 52, 66, 66(1), 66(1)(b)(ii), 68, 133

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Tribunals and Commissions15 Feb 2024Disposed Of

Canopy Finance Limited Vs

National Company Law Tribunal · (2024) 02 NCLT CK 0050

Companies Act, 2013 — Section 230, 232, 232(3)(i)

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Tribunals and Commissions15 Feb 2024Disposed Of

Union of India, MCA Vs Delhi Gymkhana Club

National Company Law Tribunal · (2024) 02 NCLT CK 0039

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Tribunals and Commissions14 Feb 2024Allowed

Allahabad Bank Vs JVR Forgings Ltd.

National Company Law Tribunal · (2024) 02 NCLT CK 3297

IBC 2016-Section 7, 12A, 60(5), 14

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Tribunals and Commissions14 Feb 2024

M/s Newgen Specialty Plastics Ltd. Vs M/s Royal Polyurethane India Pvt Ltd.

National Company Law Tribunal · (2024) 02 NCLT CK 3290

Insolvency and Bankruptcy Code, 2016-Section 9, 12AInsolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 30A(1)(B), 30A(5)

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Tribunals and Commissions14 Feb 2024

M/s. Sujata Constructions & Engineering Contractor Vs RV Lifesciences Limited

National Company Law Tribunal · (2024) 02 NCLT CK 3270

Insolvency and Bankruptcy Code, 2016-Section 9

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Tribunals and Commissions14 Feb 2024

IC Point Through Its Proprietor, Mr. Bhavanimal Ranjeetmal Janikar Vs DSK Milkotronics Private Limited

National Company Law Tribunal · (2024) 02 NCLT CK 3262

Insolvency and Bankruptcy Code, 2016-Sections 4, 4(1), 8, 9, 9(3)(b), 9(5), 13, 14, 14(1), 15, 17, 18, 19, 20, 21, 31(1), 33, 60(5)Companies Act, 1956Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 5, 6(1)

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Tribunals and Commissions14 Feb 2024

Nitin Jamnadas Thakkar Vs Axis Bank Limited & Ors.

National Company Law Tribunal · (2024) 02 NCLT CK 3210

Insolvency and Bankruptcy Code, 2016-Section 94(1), 94, 60(5), 238AInsolvency and Bankruptcy (Application to Adjudicating Authority for IRP for Personal Guarantors to Corporate Debtor) Rules, 2019-Rule 6(1)Limitation Act, 1963-Section 137

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Tribunals and Commissions14 Feb 2024Allowed

M/S. Eta Engineering Private Limited Vs M/S. Ebullient Cables Private Limited

National Company Law Tribunal · (2024) 02 NCLT CK 3188

Insolvency and Bankruptcy Code, 2016-Section 9, 8, 5(21), 4, 9(3), 9(3)(b), 9(5), 9(5)(i), 14, 13, 15, 22, 12, 31, 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6, 5Negotiable Instrument Act-Section 138

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Tribunals and Commissions14 Feb 2024

Hadirah Steels Pvt. Ltd. Vs Rana Heavy Engineering Ltd.

National Company Law Tribunal · (2024) 02 NCLT CK 3182

Insolvency and Bankruptcy Code, 2016-Section 30(6), 60(5)CIRP Regulations-Regulation 30(4)NCLT Rules-Rule 11

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Tribunals and Commissions14 Feb 2024

Grasim Industries Limited Vs Madhya Bharat Papers Limited

National Company Law Tribunal · (2024) 02 NCLT CK 3159

Insolvency and Bankruptcy Code, 2016-Section 9, 10A, 7, 4Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Limitation Act, 1963-Article 1, Section 5, 15, 18, 137

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Tribunals and Commissions14 Feb 2024Allowed

ICICI Bank Limited Vs Supreme Housing And Hospitality Private Limited

National Company Law Tribunal · (2024) 02 NCLT CK 3356

Insolvency and Bankruptcy Code, 2016-Section 3(6)(b), 3(11), 3(12), 3(30), 3(31), 5(7), 5(8), 5(8)(h), 5 to 32, 7, 7(5)(a), 14, 17, 31(1), 33, 238Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4National Company Law Tribunal Rules, 2016-Rule 11

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