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National Company Law Tribunal judgments, 2023

4,787 judgments · page 9 of 240

Tribunals and Commissions15 Dec 2023

Mr. Manoj Kumar Jain Vs Proline Infra Trading Private Limited

National Company Law Tribunal · (2023) 12 NCLT CK 3284

Insolvency & Bankruptcy Code, 2016-Section 54, 9, 33, 53, 43, 45, 50, 66Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6IBBI (Liquidation Process) Regulations, 2016-Regulation 32
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Tribunals and Commissions15 Dec 2023

Mr. Dinesh Gambhir & Anr. Vs Mr. Nilesh Sharma

National Company Law Tribunal · (2023) 12 NCLT CK 3359

Insolvency and Bankruptcy Code, 2016-Section 60(5), 14, 9, 30(6), 31, 25(2)(h)IBBI (Insolvency Resolution Process for Corporate Persons) Regulations 2016-Regulation 12, 12(2)NCLT Rules, 2016-Rule 11
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Tribunals and Commissions15 Dec 2023

Shirijay Infra Pvt Ltd Vs Trans Polyurethane Pvt Ltd

National Company Law Tribunal · (2023) 12 NCLT CK 3378

Insolvency and Bankruptcy Code, 2016-Section 7, 5(8)(a)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4IBBI (Information Utilities) Regulations, 2017-Regulation 20(1A)
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Tribunals and Commissions15 Dec 2023

Mr Sohan Lal Vs M/s Jaipur Scientific Agriculture Solution

National Company Law Tribunal · (2023) 12 NCLT CK 3498

Insolvency and Bankruptcy Code, 2016-Section 9, 12, 19, 30, 31, 33, 34, 35, 52, 56CIRP Regulations, 2016-Regulation 39B, 39BA, 39C, 39D, 40DIBBI (Liquidation Process) Regulations, 2016-Regulation 2A, 4, 12, 13, 15, 32A, 33
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Tribunals and Commissions15 Dec 2023

Shanawaz Mulla & Anr. Vs S. Gopalkrishnan & Anr.

National Company Law Tribunal · (2023) 12 NCLT CK 3515

Insolvency and Bankruptcy Code, 2016-Section 60(5), 36(4)(a)Real Estate (Development and Regulation) Act of 2016-Section 17Transfer of Property Act, 1882-Section 54
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Tribunals and Commissions15 Dec 2023

Bal Krishna Gupta Vs S. Gopalkrishnan

National Company Law Tribunal · (2023) 12 NCLT CK 3531

Insolvency and Bankruptcy Code, 2016-Section 60(5), 7Real Estate (Development and Regulation) Act of 2016-Section 17MOFA-Section 11
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Tribunals and Commissions14 Dec 2023

Mr. Vikky Dang Vs M/s. Simtel Trading Corporation Private Limited

National Company Law Tribunal · (2023) 12 NCLT CK 3623

Insolvency and Bankruptcy Code, 2016-Section 7, 53, 54, 54(1), 54(2), 54(3), 66Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Rule 6(1), 13(1), Regulation 13(2)(d), 17(1), 36AInsolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 8, 13, 14, 15(1), 31, 34
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Tribunals and Commissions14 Dec 2023Allowed

Rose Flower Company (Papers) Pvt. Ltd. Vs Ransan Packaging Pvt. Ltd.

National Company Law Tribunal · (2023) 12 NCLT CK 3252

Insolvency and Bankruptcy Code, 2016-Section 9, 7, 9(5), 14(1), 14(2), 14(2A), 14(3), 14(4), 15, 17, 18, 31, 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Insolvency and Bankruptcy Board of India (Information Utilities) Regulations, 2017-Regulation 20(1A), 21
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Tribunals and Commissions14 Dec 2023

Jason Nath Vs Pankaj Srivastava

National Company Law Tribunal · (2023) 12 NCLT CK 3276

Insolvency and Bankruptcy Code, 2016-Section 14, 14 (4), 3(31), 36(3), 35(1) (d)Transfer of Property Act, 1882-Section 5, 53A, 54, 55Registration Act-Sections 17, 47, 48 and 49
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