COURT ARCHIVE

National Company Law Tribunal judgments, 2023

4,787 judgments · page 236 of 240

Tribunals and Commissions06 Jan 2023Disposed Of

Aeroflex International Limited Vs

National Company Law Tribunal · (2023) 01 NCLT CK 0010

Companies Act, 2013 — Section 13, 55, 61, 64, 133, 230, 230(1), 230(3), 230(5), 230(6), 232, 232(3)(i), 232(6)Income Tax Act, 1961 — Section 2(1B)
Tribunals and Commissions06 Jan 2023Disposed Of

Agafiya Trading Private Limited Vs

National Company Law Tribunal · (2023) 01 NCLT CK 0009

Companies Act, 2013 — Section 230, 230(5), 232Companies (Compromises, Arrangements and Amalgamations) Rules, 2016 — Rule 8
Tribunals and Commissions06 Jan 2023Disposed Of

Rubber Products Limited Vs

National Company Law Tribunal · (2023) 01 NCLT CK 0008

Companies Act, 2013 — Section 230, 230(3), 230(5), 232Companies (Compromises, Arrangements and Amalgamations) Rules, 2016 — Rule 8
Tribunals and Commissions06 Jan 2023Disposed Of

CS Vishram Narayan Panchpor Liquidator of M/s. Newcrest India Private Limited Vs

National Company Law Tribunal · (2023) 01 NCLT CK 0007

Insolvency and Bankruptcy Code, 2016 — Section 52, 53(1), 59, 59(3), 59(3)(a), 59(3)(c), 59(3)(c)(i), 59(3)(6)(i), 59(6), 59(7)Insolvency and Bankruptcy Board of India (Voluntary Liquidation Process) Regulation 2017 — Regulation 9, 14, 31, 32, 34, 34(1), 38, 38(1)(b)(iii), 38(3)
Tribunals and Commissions06 Jan 2023Disposed Of

Mars Hotels And Resorts Private Limited Vs

National Company Law Tribunal · (2023) 01 NCLT CK 0005

Companies Act, 2013 — Section 230, 231, 232Companies (Compromises, Arrangements and Amalgamations) Rules, 2016 — Rule 15
Tribunals and Commissions06 Jan 2023Disposed Of

Coolberg Beverages Private Limited Vs

National Company Law Tribunal · (2023) 01 NCLT CK 0002

Companies Act, 2013 — Section 230, 230(1)(b), 230(5), 232Companies (Compromises, Arrangements and Amalgamations) Rules, 2016 — Rule 8
Tribunals and Commissions05 Jan 2023

Shri Ravindra Beleyur Vs Shreevathsa

National Company Law Tribunal · (2023) 01 NCLT CK 0310

Insolvency and Bankruptcy Code, 2016-Sections 95(1), 105, 106, 112, 114, 114(1), 115(2)IBBI (IRP for Personal Guarantors to Corporate Debtors) Regulations, 2019-Regulation 19
Tribunals and Commissions05 Jan 2023Allowed

OGO USA Inc. Vs Nachiketa Papers Limited

National Company Law Tribunal · (2023) 01 NCLT CK 0321

Insolvency and Bankruptcy Code, 2016-Section 9, 9(3)(b), 9(5)(i), 13 (1) (b), 14, 14(3), 15, 16(5), 17, 18, 31, 33Companies Act, 1956Companies Act-Section 128
Tribunals and Commissions05 Jan 2023

Lt. Col Retd. SPS Aurora & Ors. Vs Senior Builders Limited

National Company Law Tribunal · (2023) 01 NCLT CK 0338

Insolvency and Bankruptcy Code, 2016-Section 7, 5(8)(f)Insolvency and Bankruptcy (Application to adjudicatory authority) Rules, 2016-Rule 4Real Estate (Regulation and Development) Act, 2016-Section 3
Tribunals and Commissions05 Jan 2023Allowed

Raghuleela Estates Private Limited Vs Kambala Hospitality Private Limited

National Company Law Tribunal · (2023) 01 NCLT CK 0403

Insolvency and Bankruptcy Code, 2016-Section 33(3), 33(2), 33, 34(1), 52, Regulation 33Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 39B, 39BA, 39C, 39DInsolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 2(ea), 2A, 4, 32
Tribunals and Commissions05 Jan 2023

Bank Of Baroda Vs Shri Nath Resedenci Pvt. Ltd.

National Company Law Tribunal · (2023) 01 NCLT CK 0407

Insolvency and Bankruptcy Code, 2016-Section 7, 17, 60(2), 13(2), 14(1), 14(2), 14(3)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4, 9(1)Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970
Tribunals and Commissions05 Jan 2023Allowed

M/s. Choice Wires Pvt Ltd Vs M/s. Indicarb Ltd

National Company Law Tribunal · (2023) 01 NCLT CK 0472

Insolvency and Bankruptcy Code, 2016-Section 9, 14, 14(3), 15, 17, 18, 20 and 21, 31(1), 33I&B (Application to Adjudicating Authority) Rules 2016-Rule 6Companies Act, 1956
Tribunals and Commissions05 Jan 2023Allowed

M/s. Kabamy India LLP Vs M/s. Lumiford Pvt Ltd

National Company Law Tribunal · (2023) 01 NCLT CK 0499

Insolvency and Bankruptcy Code, 2016-Section 4, 8(2), 9, 13, 14, 14(1), 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6IBBI (Insolvency Professionals) Regulations, 2016-Regulation 6, 7A
Tribunals and Commissions05 Jan 2023

Bluecrest Technology Private Limited

National Company Law Tribunal · (2023) 01 NCLT CK 0528

Insolvency and Bankruptcy Code, 2016-Section 59, 59(7)Companies Act, 2013Insolvency and Bankruptcy Board of India (Voluntary Liquidation Process) Regulations, 2017-Regulation 14, 34, 38