COURT ARCHIVE

National Company Law Tribunal judgments, 2023

4,787 judgments · page 240 of 240

Tribunals and Commissions02 Jan 2023Allowed

Kathiresan Nachimuthu (IRP) Of M/s Ram Charan Company Pvt Ltd Vs M/s Rubamin Pvt Ltd & Anr.

National Company Law Tribunal · (2023) 01 NCLT CK 0591

IBC, 2016-Section 12(A)IBBI Reg, 2016-Regulation 30ANCLT Rules, 2016-Rule 11

Tribunals and Commissions02 Jan 2023

National Company Law Tribunal · (2023) 01 NCLT CK 0621

IBC-Section 7, 19(2)NCLT Rules, 2016-Rule 11

Tribunals and Commissions02 Jan 2023Disposed of

National Company Law Tribunal · (2023) 01 NCLT CK 0651

IBC-Section 10

Tribunals and Commissions02 Jan 2023Disposed Of

National Company Law Tribunal · (2023) 01 NCLT CK 0016

Tribunals and Commissions02 Jan 2023Disposed Of

National Company Law Tribunal · (2023) 01 NCLT CK 0015

Insolvency and Bankruptcy Code, 2016 — Section 60(5)National Company Law Tribunal Rules, 2016 — Rule 11

Tribunals and Commissions02 Jan 2023Disposed Of

National Company Law Tribunal · (2023) 01 NCLT CK 0006

Tribunals and Commissions02 Jan 2023Disposed Of

National Company Law Tribunal · (2023) 01 NCLT CK 0003

Insolvency and Bankruptcy Code, 2016 — Section 7National Company Law Tribunal Rules, 2016 — Rule 11