Tribunals and Commissions18 Nov 2021Dosposed Of
A B Medicos Private Limited Vs
National Company Law Tribunal · (2021) 11 NCLT CK 0049
Companies Act, 2013 — Section 133, 230, 231, 232
COURT ARCHIVE
National Company Law Tribunal judgments, 2021
1,568 judgments · page 10 of 79
Tribunals and Commissions18 Nov 2021Dosposed Of
M/s. Climate Change Association Of India Vs
National Company Law Tribunal · (2021) 11 NCLT CK 0048
Insolvency and Bankruptcy Code, 2016 — Section 59, 59(7)Income Tax Act, 1961 — Section 178Insolvency and Bankruptcy Board of India (Voluntary Liquidation Process) Regulations, 2017 — Rule 38
Tribunals and Commissions18 Nov 2021Dosposed Of
Skylark Industries Private Limited Vs Their Respective Shareholders And Creditors
National Company Law Tribunal · (2021) 11 NCLT CK 0047
Companies Act, 2013 — Section 230, 231, 232
Tribunals and Commissions18 Nov 2021Allowed
Fortum Amrit Energy Pvt. Ltd Vs
National Company Law Tribunal · (2021) 11 NCLT CK 0046
Companies Act, 2013 — Section 230, 231, 232
Tribunals and Commissions18 Nov 2021Allowed
Vadehra Builders Private Limited And Vadehra Art Gallery Private Limited Vs
National Company Law Tribunal · (2021) 11 NCLT CK 0045
Companies Act, 2013 — Section 230, 230(7), 231, 232, 232(3)
Tribunals and Commissions18 Nov 2021
Hitachi Consulting India Private Limited Vs
National Company Law Tribunal · (2021) 11 NCLT CK 0044
Companies Act, 2013 — Section 230, 230(7), 231, 232, 232(3)Companies (Compromise, Arrangements and Amalgamations) Rules, 2016 — Rule 15(1), 16
Tribunals and Commissions17 Nov 2021
M/s Intec Capital Limited Vs M/s India Offset Printers Private Limited
National Company Law Tribunal · (2021) 11 NCLT CK 0299
Insolvency and Bankruptcy Code, 2016-Section 7, 11, 13(2), 14, 15, 17, 18, 19, 20Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Negotiable Instruments Act, 1881-Section 138
Tribunals and Commissions17 Nov 2021
Jaldhi Overseas Pte. Ltd. Vs Steer Overseas Private Limited
National Company Law Tribunal · (2021) 11 NCLT CK 0300
Insolvency and Bankruptcy Code, 2016-Section 9Companies ActArbitration and Conciliation Act, 1996-Section 47, 48, 49, Part II Chapter I
Tribunals and Commissions17 Nov 2021
Joint Commissioner Of Commercial Taxes & G.S.T., C.T. & G.G.T. Circle, Rourkela-II, Odisha Vs Mr. Manish Jain
National Company Law Tribunal · (2021) 11 NCLT CK 0301
Insolvency and Bankruptcy Code, 2016-Section 60(5)National Company Rules, 2016-Rule-11Orissa Value Added Tax Act
Tribunals and Commissions17 Nov 2021Allowed
Mr.S.Srinivasa Rao Vs M/s. East Godavari Breweries Private Limited
National Company Law Tribunal · (2021) 11 NCLT CK 0302
Insolvency and Bankruptcy Code, 2016-Section 9, 13(2), 14, 15, 17, 18, 19, 20Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Companies Act
Tribunals and Commissions17 Nov 2021Allowed
Mr. Anil Kempanna H P Vs M/s. E-Infrastructure And Entertainment (India) Private Limited
National Company Law Tribunal · (2021) 11 NCLT CK 0303
Insolvency and Bankruptcy Code, 2016-Section 7, 7(5), 7(5)(a), 14, 14(3), 15, 17, 18, 20 and 21, 31, 33IBC (AAA) Rules, 2016-Rule 4Companies Act, 1956
Tribunals and Commissions17 Nov 2021Allowed
AS Technosoft Private Limited Vs Indianroots Shopping Limited
National Company Law Tribunal · (2021) 11 NCLT CK 0304
Insolvency and Bankruptcy Code, 2016-Section 9, 12, 14, 15, 19(2), 30(6), 31, 33, 33(1), 33(2), 33(5), 33(7), 39B, 39C, 56IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6, 16Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation IV, 12
Tribunals and Commissions17 Nov 2021
K. Chellam & Ors. Vs Green Peace Constructions Limited
National Company Law Tribunal · (2021) 11 NCLT CK 0305
Insolvency and Bankruptcy Code, 2016-Section 7, 65(1)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4IBC (Amendment) Act, 2019
Tribunals and Commissions17 Nov 2021
Bank Of India Vs Careway Agro Procurement (P) Ltd
National Company Law Tribunal · (2021) 11 NCLT CK 0306
Insolvency & Bankruptcy Code, 2016-Section 12A, 7Insolvency & Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 30A
Tribunals and Commissions17 Nov 2021
State Bank Of India Vs Asim Jaydev Chandra
National Company Law Tribunal · (2021) 11 NCLT CK 0307
IBC, 2016-Section 95, 96, 97
Tribunals and Commissions17 Nov 2021Allowed
M/s. ABB India Limited Vs M/s. Al Ameen Green Energy Private Limited
National Company Law Tribunal · (2021) 11 NCLT CK 0308
Insolvency & Bankruptcy Code, 2016-Section 9, 9(3)C, 9(5), 14(1), 14(2)(2A), 14(3), 14(4), 15, 17, 18, 31, 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6
Tribunals and Commissions17 Nov 2021
Mr. Gajesh Labhchand Jain Vs Dnyaneshwar Chaudhari & Ors.
National Company Law Tribunal · (2021) 11 NCLT CK 0309
Insolvency & Bankruptcy Code, 2016-Section 66, 60(5), 66(1), 66(2)
Tribunals and Commissions17 Nov 2021Allowed
Aryan Structions Pvt Ltd Vs Agarwal Steel Structures (India) (P) Ltd
National Company Law Tribunal · (2021) 11 NCLT CK 0310
Insolvency & Bankruptcy Code, 2016-Section 7, 14, 29A, 30(2), 30(2)(a), 30(2)(b), 30(2)(c), 30(2)(d), 30(2)(e), 30(4), 30(6), 31IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 37, 38, 38(1)(a), 38(1A), 38(1B), 39(4)IBBI (Insolvency Resolution for Corporate Persons) Regulations, 2021-Regulation 36B(4A)
Tribunals and Commissions17 Nov 2021Allowed
R. Kamala Vs M/s. TAPSTIA Industrial Micro Estate Landmark Auto Engineering Consortium Limited
National Company Law Tribunal · (2021) 11 NCLT CK 0311
Insolvency and Bankruptcy Code, 2016-Section 7, 9, 10, 10A, 14(1), 14(2), 14(3), 14(4), 15, 17, 18, 31, 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
Tribunals and Commissions17 Nov 2021
Idbi Bank Limited & Ors. Vs V. Venkata Sivakumar & Ors.
National Company Law Tribunal · (2021) 11 NCLT CK 0312
Insolvency and Bankruptcy Code, 2016-Section 60(5), 36(3), 36(3)(e), 36(4)NCLT Rules, 2016-Rule 11IBBI (Liquidation Process) Regulations, 2016-Regulation 2B, 32, 34, 35, 35(2), 35(3), 35(3)(e)