Tribunals and Commissions19 Jun 20Dismissed
KS Rathore Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0004
Armed Forces Tribunal Act, 2007 — Section 14
COURT ARCHIVE
Armed Forces Tribunal judgments
963 judgments · page 48 of 49
Tribunals and Commissions19 Jun 20Dismissed
Bharat Singh Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0003
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions18 Jun 20Allowed
Syama Sunder Sahu Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0027
Tribunals and Commissions17 Jun 20Dismissed
Shaji Sebastian Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0047
Tribunals and Commissions17 Jun 20Dismissed
MS Raju Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0046
Tribunals and Commissions17 Jun 20Disposed Of
K.P. Sinha Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0041
Tribunals and Commissions17 Jun 20Disposed Of
A.K. Thakur Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0037
Tribunals and Commissions17 Jun 20Dismissed
Sunil Kumar Istwal Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0036
Armed Forces Tribunal Act, 2007 — Section 31(1)Army Rules, 1954 — Rule 13(iii)(c)
Tribunals and Commissions17 Jun 20Disposed Of
Chhatar Pal Singh Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0035
Tribunals and Commissions17 Jun 20Dismissed
Hari Bandhu Sahu Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0034
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions17 Jun 20Disposed Of
H Anjanappa Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0031
Tribunals and Commissions17 Jun 20Disposed Of
Satyendra Prasad Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0025
Tribunals and Commissions17 Jun 20Dismissed
Prem Vallabh Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0024
Tribunals and Commissions17 Jun 20Dismissed
Rakesh Kumar Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0022
Armed Forces Tribunal Act, 2007 — Section 14Army Rules, 1954 — Rule 13(iii)
Tribunals and Commissions17 Jun 20Dismissed
Avadhesh Kumar Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0015
Tribunals and Commissions17 Jun 20Dismissed
Yogendra Singh Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0013
Tribunals and Commissions17 Jun 20Dismissed
Navdeep Singh Lamba Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0012
Tribunals and Commissions17 Jun 20Disposed Of
Ranvir Singh Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0011
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions17 Jun 20Disposed Of
Krishan Kumar Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0007
Tribunals and Commissions17 Jun 20Dismissed
Suresh Chandra Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0005