Tribunals and Commissions11 Mar 2020Disposed Of
Subhash Kumar Bose Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0046
COURT ARCHIVE
Armed Forces Tribunal judgments
963 judgments · page 25 of 49
Tribunals and Commissions11 Mar 2020Disposed Of
Amit Punia Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0045
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions11 Mar 2020Dismissed
Vinod Kumar Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0044
Tribunals and Commissions11 Mar 2020Dismissed
Neeraj Kumar Pal Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0011
Tribunals and Commissions11 Mar 2020Dismissed
Suprita Kaur Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0010
Armed Forces Tribunal Act, 2007 — Section 14, 31(1)
Tribunals and Commissions06 Mar 2020Disposed Of
Narendra Kumar Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0093
Tribunals and Commissions06 Mar 2020Dismissed
Dinesh Kumar Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0092
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions06 Mar 2020
Mu!tan Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0070
Army Rules, 1954 — Rule 125, 266Pension Regulations For The Army, 1961 — Regulation 44, 125, 173
Tribunals and Commissions06 Mar 2020Dismissed
Satendra Singh Tomar Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0047
Tribunals and Commissions06 Mar 2020Disposed Of
Kailash Chander Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0031
Tribunals and Commissions06 Mar 2020Disposed Of
Manoj Chaudhary Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0030
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions06 Mar 2020Disposed Of
Mukut Bihari Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0029
Tribunals and Commissions06 Mar 2020Disposed Of
Naginder Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0028
Army Rules, 1954 — Rule 13(3)(iii)(v), 58
Tribunals and Commissions06 Mar 2020Dismissed
Vinod Bhushan Arya Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0023
Tribunals and Commissions06 Mar 2020Disposed Of
Avijit Nandi Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0022
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions06 Mar 2020Dismissed
Pankaj Rawat Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0021
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions06 Mar 2020Disposed Of
VN Sharma Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0020
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions06 Mar 2020Disposed Of
Indra Raj Singh Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0019
Tribunals and Commissions06 Mar 2020Disposed Of
Ashan Chhetri Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0018
Tribunals and Commissions06 Mar 2020Disposed Of
Girja Dutt Dabral Vs Union Of India And Others
Armed Forces Tribunal · (2020) 03 AFT CK 0017