Key Wills Judgement
H. Venkatachala Iyengar v. B.N. Thimmajamma: WHY THE LANDMARK CASE STILL REMAINS MOST CITED IN WILL DISPUTE CASE IN INDIA?
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
will dispute caseClear topic ×
4 articles
Key Wills Judgement
Arjan Singh and Others v. Hazara Singh: Supreme Court Restores Acquittal in Forged Will Case
Read article ↗
Court News
Dr. K.S. Palanisami (Dead) Vs Hindu Community in General and Citizens of Gobichettipalayam: Supreme Court Upholds Charitable Obligation in Joint Will
Read article ↗
Court News
Derek A C Lobo & Others v. Ulric M A Lobo (Dead) by Lrs. & Others: Supreme Court Confirms Probate of Mother’s Will
Read article ↗