Court News
Bombay HC Slams Govt Dept for Dismissal of Woman Employee for Second Marriage
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37 articles
Court News
Supreme Court Draws Line Between Transfer and Cadre Change in Uttarakhand Case
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Court News
SC Upholds Withholding of Gratuity Pending Proceedings
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Key Wills Judgement
Supreme Court Says No Second Chance: Compassion Has No Place in Public Employment
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Key Wills Judgement
Supreme Court: Pay Commission Benefits Cannot Be Denied by Adding Extra Conditions
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Court News
Bombay High Court Rules: Acquittal in Criminal Case Does Not Guarantee Full Pay and Back Wages During Suspension
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Key Wills Judgement
Delhi High Court Slams PNB: Officer’s Dismissal on Retirement Day Quashed
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Court News
Tribunal Stays Retirement of Colonel Purohit After Malegaon Acquittal
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Court News
Supreme Court Restores Delhi Police Officer: No Dismissal Without Proper Enquiry
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Court News
Punjab & Haryana High Court: Voluntary Retirement Plea Cannot Be Withdrawn After Acceptance
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Court News
Bombay HC: Railways Wrong to Force Family into Litigation for Compensation
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Court News
Madhya Pradesh High Court Upholds Dismissal of ASI in Gold Loot Case Despite Acquittal
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